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State of Gujarat - Section

Section 20 in Information Assistant, Class III, Competitive Examination Rules, 2015

20. Mark-sheet and rechecking of marks.

- A candidate, who desires to have his marks of the Preliminary examination rechecked, may apply to the Board along with such fees as may be fixed by the Board within a period of fifteen days from the date of declaration of the result of the Preliminary examination.
(2)A candidate, who desires to have his mark-sheet of the main examination shall apply to the Board along with such fees as may be fixed by the Board for each paper within a period of fifteen days from the date of declaration of the final result of the examination.