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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Jharkhand - Subsection

Section 84(1)(xii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xii)monitoring and administering the Juvenile Justice Fund set up by the State Government including disbursal of funds to the District Child Protection Units, Special Juvenile Police Units and police stations, as the case may be;