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Bengal Presidency - Section

Section 1232 in Police Regulations, Bengal , 1943

1232. Travelling allowance of clerks and menial servants.

- A clerk or a menial servant is, except in cases of transfer, or when travelling by boat or public conveyance, only entitled to actual travelling expenses not exceeding the rate for his class. A certificate shall invariably be furnished in support of such charges to the effect that the amounts charged for in travelling allowance bills represent actual expenses.