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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1)(e) in The Orissa Town Planning and Improvement Trust Act, 1956

(e)every meeting shall be presided over by the Chairman and in his absence by a Trustee chosen by the meeting to preside for the occasion;