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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(2)(b) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1965

(b)
(i)The Tribunal shall fix the fees payable to pleaders for work connected with proceedings under the other provisions of the Act on the following basis, namely:-