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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Telangana - Subsection

Section 27(4) in Telangana Electricity Reform Act, 1998

(4)The State Government shall be entitled to inspect and verify the accounts of every licensee or generating company obtaining the benefits under sub-sections (1) (2) and (3) of this section.Part - IX Commission's Power to Pass Orders and Enforce Decisions