Supreme Court - Daily Orders
State Of U.P. vs Ajmal Beg Etc. on 9 July, 2015
ITEM NO.37 REGISTRAR COURT. 1 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Petition(s) for Special Leave to Appeal (Crl.) No(s).
1457-1458/2014
STATE OF U.P Petitioner(s)
VERSUS
AJMAL BEG & ETC Respondent(s)
(with office report)
Date : 09/07/2015 These petitions were called on for hearing today.
For Petitioner(s)
Ms. Bharti Tyagi, Adv.
Mr. Abhishek Chaudhary,Adv.
For Respondent(s)
Mr. R.K. Gupta,Adv.
Mr. Shekhar Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Same counsel is appearing for the sole respondent in both the petitions herein (the respondents are uncommon).
Counter affidavit has not been filed in any of these petitions. The Ld. Counsel has mentioned that the pleadings as provided are not legible at certain pages. The number of pages have been mentioned to the petitioner. Petitioner to provide the legible copies thereof within a week's time. Counter affidavit be filed within four weeks thereafter in both the petitions.
Signature Not VerifiedDigitally signed by Rupam Dhamija Date: 2015.07.16 17:23:59 IST
Reason: List again on 17.8.2015.
(RACHNA GUPTA)
Registrar