Patna High Court - Orders
Md. Farrukh vs The State Of Bihar on 8 August, 2025
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9142 of 2022
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Md. Farrukh
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Abhinav Srivastava, Sr. Advocate
For the Respondent/s : Mr. Kumar Alok (Sc7)
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CORAM: HONOURABLE MR. JUSTICE NANI TAGIA
ORAL ORDER
10 08-08-2025On the prayer of learned counsel for the petitioner, list this case on 26.09.2025.
(Nani Tagia, J) nishant/-
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