Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 293] [Entire Act] State of Uttar Pradesh - Subsection Section 293(j) in The United Provinces Tenancy Act, 1939 (j)as to the person before whom and the mode in which affidavits may be made and the matters which may be proved by affidavit; and
