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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(a) in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960

(a)issue to the owner a licence in duplicate, which shall contain the particulars of the cargo boat and the name of the tindal in charge and shall otherwise be in the form prescribed in Appendix V to these rules. In case of Class II cargo boats licences need only be issued in original;