Calcutta High Court
Nicco Corporation Ltd vs Oil & Natural Gas Corporation Ltd. & Anr on 23 February, 2010
Author: Patherya
Bench: Patherya
GA No. 519 of 2010
CS NO.27 OF 2010
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NICCO CORPORATION LTD. Plaintiff/Petitioner/Applicant
Versus
OIL & NATURAL GAS CORPORATION LTD. & ANR
Defendant/Respondent
.
MR.ANINDYA MITRA,SR.ADVOCATE MR.A.MITRA, MR.S.MUKHEJEE, ADVOCATES FOR THE PETITIONER BEFORE:
The Hon'ble JUSTICE PATHERYA Date : 23rd February, 2010.
The Court : In case the bank guarantee has been invoked as pleaded in paragraph 35 of the petition, such monies be kept apart by the respondent no.1 in a separate bank account till 26th February, 2010.2
Matter to appear in the list on 25th February, 2010.
All parties concerned are to act on a photostat signed copy of this order on the usual undertakings.
( PATHERYA, J.) sb/ Assistant Registrar(C.R.) 2