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Calcutta High Court

Nicco Corporation Ltd vs Oil & Natural Gas Corporation Ltd. & Anr on 23 February, 2010

Author: Patherya

Bench: Patherya

                        GA No. 519 of 2010
                        CS NO.27 OF 2010

                IN THE HIGH COURT AT CALCUTTA

                Ordinary Original Civil Jurisdiction

                          ORIGINAL SIDE




NICCO CORPORATION LTD.                  Plaintiff/Petitioner/Applicant

  Versus

OIL & NATURAL GAS CORPORATION LTD. & ANR
                                     Defendant/Respondent
.

MR.ANINDYA MITRA,SR.ADVOCATE MR.A.MITRA, MR.S.MUKHEJEE, ADVOCATES FOR THE PETITIONER BEFORE:

The Hon'ble JUSTICE PATHERYA Date : 23rd February, 2010.
The Court : In case the bank guarantee has been invoked as pleaded in paragraph 35 of the petition, such monies be kept apart by the respondent no.1 in a separate bank account till 26th February, 2010.
2
Matter to appear in the list on 25th February, 2010.
All parties concerned are to act on a photostat signed copy of this order on the usual undertakings.
( PATHERYA, J.) sb/ Assistant Registrar(C.R.) 2