Section 34(2)(b) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 34(2)(b) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(b)that may electric supply-lines or other works for the generation, transmission, supply or use of energy are attended with danger to the public safety or to human life or injuriously effect any telegraph line, or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Jammu-Kashmir - Subsection

Section 34(2)(b) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)