Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Goa - Subsection Section 25(2) in The Goa, Daman and Diu School Education Rules, 1986 (2)The Administrator may, on the advice of the Advisory Board, amend or add to the form of practices forbidden under sub-rule (1).
