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[Cites 0, Cited by 0] [Section 33B(4)] [Section 33B] [Entire Act]

State of Maharashtra - Subsection

Section 33B(4)(c) in The Maharashtra Tenancy and Agricultural Lands Act, 1948

(c)[* * *] [Clause (c) was deleted, by Maharashtra 39 of 1964, Section 2, Schedule.]