Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Himachal Pradesh - Subsection

Section 38(2)(b) in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

(b)refuse to award the execution of scheme after affording the applicant an opportunity of being heard.