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Bombay High Court

Rajesh Bastimal Mehta vs Esque Finmark Pvt. Ltd on 29 March, 2023

Author: Madhav

Bench: Madhav

                                                                            Board Sr.No.:-906

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                SECOND APPEAL NO. 239 OF 2023

 Rajesh Bastimal Mehta                                 ....APPELLANT
             V/S
 Esque Finmark Pvt. Ltd.                             ....RESPONDENT

WITH INTERIM APPLICATION NO. 3181 OF 2023 In Second Appeal 239 OF 2023 Rajesh Bastimal Mehta ....PETITIONER V/S Esque Finmark Pvt. Ltd. ....RESPONDENT Adv. Stenna Fernandes i/b.Ashish T. Suryavanshi for Appellant. Adv. Rashmin Jain, Rishabh Ranka i/b. Kanga & Co for R.No.1. Adv. Jeet Gandhi a/w Mr. Uttam Shukla for Resp. No. 2.

CORAM : HON'BLE SHRI JUSTICE MADHAV J.

                               JAMDAR J
        DATE :                 29th March, 2023
 P.C. :

At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 17/04/2023. Ad-interim order, if any, to continue till then.

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