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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(9) in The Karnataka Information Technology Investment Regions Act, 2010

(9)"Policy Resolution" means policy resolution for setting up of Information Technology Investment Regions (ITIRs) issued by Ministry of Communications and Information Technology (Department of Information Technology) on 28th May 2008 published in the Government of India Gazette;