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[Cites 0, Cited by 0] [Section 937] [Entire Act]

State of Uttar Pradesh - Subsection

Section 937(1) in Rules under the United Provinces Excise Act, 1910

(1)Bhang so collected shall be stored in bags of uniform size and capacity of 25 seers or one maund each in a secure place and in a locality fixed and approved by the Collector until lawfully disposed off.