Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Chattisgarh - Subsection Section 27(2) in Chhattisgarh Right of Youth to Skill Development Act, 2013 (2)The State Authority shall have the powers to make regulations, subject to the provisions of this Act, to carry out the purposes thereof.
