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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(4)(j) in Sri Malai Mahadeshwaraswamy Kshetra Development Authority Act, 2013

(j)[ The Secretary to the Government, Revenue Department (Muzarai) or his representative; [Substituted by Act 36 of 2014 w.e.f. 06.09.2014.]