Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58B(2)] [Section 58B] [Entire Act] Union of India - Subsection Section 58B(2)(f) in The Wild Life (Protection) Amendment Act, 2002 (f)" identifying" includes establishment of proof that the property was derived from, or used in, the illegal hunting and trade of wild life and its products;