Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Andhra Pradesh - Subsection Section 91(3) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006 (3)The Returning Officer shall satisfy himself that none of the voting machines has in fact been tampered with.
