Supreme Court - Daily Orders
Alagaapuram R. Mohanraj vs Tamil Nadu Legislative Assembly Rep. By ... on 4 November, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.57 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 455/2015
ALAGAAPURAM R. MOHANRAJ AND ORS. Petitioner(s)
VERSUS
TAMIL NADU LEGISLATIVE ASSEMBLY REP. BY ITS
SECRETARY AND ANR. Respondent(s)
(with office report)
Date : 04/11/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Anil Kumar Mishra-I,Adv.
For Respondent(s) Mr. Shekhar Naphade, Sr. Adv.
Mr. Subramonium Prasad, Sr. Adv.
Mr. B. Balaji, Adv.
UPON hearing counsel the Court made the following
O R D E R
Post after Diwali vacation.
(Jayant Kumar Arora) (Indu Bala Kapur)
Sr. P.A. Court Master
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2015.11.07
12:28:53 IST
Reason: