Bombay High Court
Merit Magnum Construction (Formerly ... vs The State Of Maharashtra And 6 Ors on 21 November, 2022
Bench: G.S. Patel, Sharmila U. Deshmukh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 565 OF 2020
Merit Magnum Construction (formerly Known ....PETITIONER
As Vimal Builders) And Anr
V/S
The State Of Maharashtra And 6 Ors ....RESPONDENT
WITH WRIT PETITION NO. 136 OF 2017 M/s. Vimal Builders And Anr. ....PETITIONER V/S The State Of Maharashtra And 4 Ors. ....RESPONDENT WITH INTERIM APPLICATION NO. 2370 OF 2020 In WRIT PETITION 565 OF 2020 Merit Magnum Construction (formerly Known ....PETITIONER As Vimal Builders) And Anr V/S The State Of Maharashtra And 6 Ors ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 31572 OF 2021 In WRIT PETITION 565 OF 2020 Wadala Shreeganesh Gruhanirman Co-operative....PETITIONER Society (proposed), V/S Page 1/2 ::: Uploaded on - 21/11/2022 ::: Downloaded on - 22/11/2022 21:24:54 ::: Merit Magnum Construction And Anr And State ....RESPONDENT Of Maharashtra And 6 Ors. (rsp.) Mr Aspi Chinoy, Sr Adv a/w Dr B Saraf, Sr Adv, Mr Hrushi Narvekar, Mr Samit Shukla, Ms Aneesa Cheema, Mr Siddharth Shah DSK LEGAL for Petitioner Mr Amit Shastri, AGP for State Mr Sagar Patil for MCGM Mr Vijay Patil for Res no-2 Mr Jagdish Reddy, AGRC for Res no-8 Mrs Swati Sawant i/b S K Legal Ass LLP for Res no-4 Mr Rashmin Khandekar a/w Ms Kajol Agawane i/b Subhash Bane for Applicant in IA(St)-31572/2021 Mr Karl Tamboly a/w Mr Vineet Kamdar i/b Jain Law Partners LLP for Res no-5 CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE SHARMILA U. DESHMUKH, JJ DATE : 21st November, 2022 P.C. :
S. O. to 22-11-2022 at 2.30 pm for hearing.
Ad-interim / interim relief, if any, to continue till next date.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 21/11/2022 ::: Downloaded on - 22/11/2022 21:24:54 :::