Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 149] [Entire Act] State of Punjab - Subsection Section 149(1) in Punjab Jail Manual, 1996 (1)The Medical Officer shall daily visit the sick in the hospital, and shall examine every prisoner who may complain of any illness, and may, if necessary, direct the admission of any such prisoner to hospital.
