Calcutta High Court (Appellete Side)
Md. Arif vs Kazi Sohrabuddin & Another on 13 February, 2018
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 A-107 13.2.2018 CO 291 of 2017 Court No. 16 G.S.Das Md. Arif Versus Kazi Sohrabuddin & Another Mr. Sk. Md. Galib Mr. Abu Siddique Mallik ... For the petitioner The petitioner will serve the opposite parties and inform them that the matter will appear as a "Contested Application" in the monthly list of April, 2018.
Since the petitioner questions the authority of the Wakf Tribunal to entertain the suit and there appears to be some semblance of merit in such claim, the proceedings before the Wakf Tribunal may continue but no final decree may be passed therein till the disposal of this petition.
(SANJIB BANERJEE , J. ) 2