Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Union of India - Subsection Section 34(d) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977 (d)[ [Inserted by G.S.R. 105(E), dated 2-3-1995 (w.e.f. 2-3-1995).]any package containing fast food items packed by restaurant/hotel and the like;]
