(12)The members of the Federation including the Chairman and other office bearers, other than the ex officio members, shall hold office for a term of three years from the date of election of the said office bearers:Provided that such members shall continue to hold office even after the expiry of its term till the newly constituted body including the office bearers assume office :Provided further that the Registrar may, in consultation with the Director, under any special circumstances to be recorded in writing extend the term of office of the members of the Federation including office bearers for a period not exceeding one year.
