Section 34(3) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004
(3)The authority may on its own motion; or otherwise take into consideration the draft of a Statute :Provided that nothing in this clause shall apply in respect of statutes other than those affecting the emoluments of Kulpati, Registrar and other others o the University.
