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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(b) in The Rajasthan Municipalities (Election) Rules, 1994

(b)If after the counting of votes, an equality of votes is found to exist between any candidates and the addition of one vote will entitle any of the candidate to be declared elected, the returning officer shall forthwith decide between these candidates by lot drawn in the presence of such candidates or their election agents and the candidate on whom the lot falls shall be considered to have received an additional vote and shall be declared duly elected.