Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 23 in Karnataka Universities of Agricultural Sciences Act, 1963 23. Other Officers. - The powers and duties of the officers of the University referred to in clause (14) of section 9 shall be such as may be prescribed.
