Section 2 in The M.P. Govansh Vadh Pratishedh Rules, 2004
2. Definitions.
- In these rules, unless the context otherwise requires :(a)"Act" means the Madhya Pradesh Govansh Vadh Pratishedh Adhiniyam, 2004 (No. 6 of 2004);(b)"Local officer" means the Joint Director/Deputy Director of Veterinary Services of the Government of Madhya Pradesh posted at district level;(c)all other words and expressions used herein and not defined shall have the meaning respectively assigned to them by the Act.
