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Supreme Court - Daily Orders

Anvar P.V. vs P.K.Basheer . on 27 March, 2014

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ITEM NO.108                   COURT NO.2            SECTION XVII


              S U P R E M E   C O U R T   O F    I N D I A
                           RECORD OF PROCEEDINGS
                  CIVIL APPEAL NO(s). 4226 OF 2012


ANVAR P.V.                                           Appellant (s)

                   VERSUS

P.K.BASHEER & ORS.                                   Respondent(s)

(With office report )


Date: 27/03/2014    This Appeal was called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE R.M. LODHA
          HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
          HON’BLE MR. JUSTICE DIPAK MISRA


For Appellant(s) Mr. Neeraj Shekhar,Adv. (not present)


For Respondent(s)           Mr. Radha Shyam Jena,Adv.

             UPON hearing counsel the Court made the following
                                 O R D E R

None appears for the appellant.

Mr. Radha Shyam Jena, advocate appears for the respondent. List the matter after three weeks.



|(Pardeep Kumar)                           | |(Renu Diwan)                      |
|AR-cum-PS                                 | |Court Master                      |