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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(3)The applications which are found complete and where the applicant fulfills the criteria under rule 4 and 5, shall be placed before the Executive Committee of the Council constituted under section 12 of the Act, which shall examine the said applications on the basis of the requirements stipulated in these rules and the requirements under the minimum standard of veterinary education regulations.