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Union of India - Section

Section 60 in Protection of Plant Varieties and Farmers' Rights Rules, 2003

60. Application for correction of register by the registered breeder under section 37. - An application for correction of the register may be made by the registered breeder of the plant variety to the Registrar under sub-section (1) of section 37 in Form PV-21 of the First Schedule, for making any change as laid down in clauses (a) to (c) of sub-section (1) of that section.