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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(4) in The Bureau of Energy Efficiency (Terms and Conditions of Service of Employees) Rules, 2017

(4)The period of lease shall not be less than eleven months and no change in the terms and conditions of the lease shall be made unless the extension or continuance of lease is for a period less than eleven months.