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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 29(2)(d) in Arunachal Pradesh Fire and Emergency Services Act, 1991

(d)the conditions of the service of the members of force including their ranks, pay and allowance, hours of duty and leave, maintenance of discipline and removal from service ;