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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1) in The Khadi Mark Regulations, 2013

(1)Any person or certified khadi institution desirous of selling khadi shall produce khadi through hand spinning and hand weaving process by using natural fibre as defined under the Act or purchase khadi from a person or certified khadi institution having a valid Khadi Mark issued under these regulations.