Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act] State of Uttar Pradesh - Subsection Section 10(2)(a) in The U.P. Electricity (Duty) Act, 1952 (a)the manner in which and the period within which the electricity duty or interest thereon shall be paid to the State Government under Section 4;