Section 62(2)(zd) in The Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996
(zd)the powers that may be exercised by an Inspector under clause (e) of sub-section (1) of section 43 and the qualifications and experience which the experts or agencies employed under sub-section (2) of that section shall possess and the terms and conditions on which such experts or agencies may be employed;