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Union of India - Section

Section 3 in Indian Medicine Central Council (Election) Rules, 1975

3. Person entitled to vote.

- All persons whose names are enrolled on a State Register of Indian Medicine practitioners of Ayurveda, Siddha or Unani systems of Medicine shall be entitled to vote at the election of members to represent the Ayurveda, Siddha or Unani Systems of Medicine, as the case may be, under Clause (a) of sub-section (1) of section 3.