Section 50(8)(ii) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

[Cites 0, Cited by 0] [Section 50(8)] [Section 50] [Entire Act]

(ii)Nothing in sub-section (i) shall affect any right of the owner of the land vesting in the appropriate authority under that sub-section.]

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