Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Uttar Pradesh - Subsection Section 115(xiv) in Uttar Pradesh Municipal Corporation Act, 1959 (xiv)the grant of loans for building purposes to Corporation servants on such terms and subject to such conditions as may be prescribed by the Corporation;
