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[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(6)(a) in Tamil Nadu Town Panchayats (Establishment) Rules, 1988

(a)"when he is performing the duties of a post borne on the cadre of such service or is undergoing the probation, instruction or training prescribed for such service;