Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 147 in Indian Telegraph Rules, 1951 147. Language. - Inland State telegrams may in all cases be expressed in secret language (eg. Code or Cipher or both) (rule 23), but a combination in the same telegram of figures and letters, having a secret meaning, shall not be permitted.
