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NCT Delhi - Section

Section 61 in Delhi Prison Act, 2000

61. Use of minimum force.

(1)For controlling any incident of rioting, any officer of the prison shall use as little force, and do as little injury to a person as maybe consistent with restoring order and detaining such person.
(2)Any officer of the prison may use minimum force against army prisoner escaping or attempting to escape, or using violence against any official of the prison or any other person.