Jammu & Kashmir High Court - Srinagar Bench
State Of Jammu And Kashmir Through vs M/S Wpil Ltd. Through Assistant Manager on 20 September, 2022
Author: Mohan Lal
Bench: Mohan Lal
S. No. 16
Regular
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
AA 4/2015
IA (1/2015)[61/2015]
State of Jammu and Kashmir Through ...Petitioner(s)
Commissioner/Secretary to Govt.
Through: Mr. M.A. Chashoo, AAG
Vs.
M/S WPIL Ltd. Through Assistant Manager ...Respondent(s)
Through: Mr. Firdous Ahmad Wani, Advocate
CORAM:
HON'BLE MR. JUSTICE MOHAN LAL, JUDGE
ORDER
20.09.2022 Record has been received. List for final consideration on 21.10.2022.
(MOHAN LAL) JUDGE SRINAGAR 20.09.2022 "Mir Arif"