Punjab-Haryana High Court
Shila Devi And Others vs State Of Punjab And Others on 27 November, 2024
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
16. Increase in life expectancy and its effect on commuted
pension cannot be viewed in isolation. Several factors, figures and
the entire pension provisions on the whole including cost to the
exchequer have to be taken into consideration. Commutation table
can take into consideration periodical increase in salary and better
saving capacity during service period due to increase and enhanced
pay scales. Courts would hesitate and not go by one formula and
mathematical calculations on assumption and precept that the
formula would be more fair, just and appropriate. There can be many
formulas. Calculations are complex, convoluted and a tricky task.
Fixation of payment of pension or commutation of pension, etc. are
highly difficult and cumbersome exercise which the Court would not
like to step into, undertake and even interfere unless there is
complete arbitrariness and discrimination that is ex-facie apparent.
Courts on perceived wisdom would not declare the table as flawed,
acting and preforming the role of an actuarial. Every government,
including the Central Government, has to take into consideration
their available resources and funds, for any increase and
enhancement in pension requires money which may well have to be
diverted from other schemes or would result in reduction of funds
available for poor, the marginalized and needy.
17. Pension, commutation of pension, etc. are policy matters,
which are examined and decided on the basis of recommendations of
the Pay Commissions by the authorities. No doubt, an executive
order or policy decision is not beyond the scope of judicial review
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
but the Courts do not go into the nitty gritty of the policy to
substitute the table by making various computations and
calculations, which are possible by different formulas or by applying
a particular formula. Broadly, policy decisions can be subjected to
judicial review when they are unconstitutional being de hors the
provisions of the Act and the Regulations, if the delegatee has acted
beyond its power of delegation and if the executive policy is contrary
to the statutory or larger policy in matters of price fixation, pay
fixation, etc. Courts would not interfere unless formula or method
adopted is per se and ex facie irrational, arbitrary or can be struck
down on the four grounds mentioned above."
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
SANJAY KHAN
2024.11.28 16:12
I attest to the accuracy and
authenticity of this document
Punjab and Haryana High Court,
Chandigarh
S.NO CASE NUMBER PARTY NAME
SURMAKH SINGH AND OTHERS V/S
1.CWP-17118-2024 STATE OF PUNJAB AND OTHERS BALBIR SINGH AND OTHERS V/S
2. CWP-13731-2024 STATE OF PUNJAB AND OTHERS SURAJ BHAN SHARMA AND OTHERS V/S
3. CWP-20887-2024 STATE OF PUNJAB AND OTHERS BALBIR SINGH V/S
4. CWP-17850-2024 STATE OF PUNJAB AND OTHERS BALJIT SINGH AND OTHERS V/S
5. CWP-24863-2023 STATE OF PUNJAB AND OTHERS DAVINDER KUMAR AND ORS V/S
6. CWP-16857-2024 STATE OF PUNJAB AND OTHERS SAROJ JALURIA V/S
7. CWP-20139-2024 STATE OF PUNJAB AND OTHERS RAJINDER VASISHTA AND ORS V/S
8. CWP-1447-2024 STATE OF PUNJAB AND ORS V.P. SHARMA V/S
9. CWP-12792-2024 STATE OF PUNJAB AND ANR RAMESH CHAND AND ORS V/S
10. CWP-21943-2024 STATE OF PUNJAB AND OTHERS GIANI RAM SHARMA AND OTHERS V/S
11. CWP-13265-2024 STATE OF PUNJAB AND OTHERS YOGESHWAR DAYAL SHARMA AND ORS V/S
12. CWP-13164-2024 STATE OF PUNJAB AND ORS SAT PAUL GARG AND ORS V/S
13. CWP-15978-2024 STATE OF PUNJAB AND ORS MALKIAT CHAND V/S
14. CWP-14531-2024 PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS SUSHMA PRABHA V/S
15. CWP-12325-2024 STATE OF PUNJAB AND OTHERS AMARTEJ SINGH SOHAL AND ORS V/S
16. CWP-20205-2024 STATE OF PUNJAB AND ORS RANJIT SINGH TIWANA AND OTHERS V/S
17. CWP-16149-2024 STATE OF PUNJAB AND OTHERS ROSHAN LAL VERMA V/S
18. CWP-22356-2024 STATE OF PUNJAB AND OTHERS ANOOP SINGH V/S
19. CWP-22514-2024 PSPCL AND OTHERS AVTAR SINGH AND ORS V/S
20. CWP-19812-2024 STATE OF PUNJAB AND ANOTHER ASHOK KUMAR PARINJA AND OTHERS
21. CWP-13319-2024 V/S STATE OF PUNJAB AND OTHERS JAGTAR SINGH AND ORS. V/S
22. CWP-1631-2024 STATE OF PUNJAB AND OTHERS BIANT KAUR AND ORS V/S
23. CWP-21609-2024 STATE OF PUNJAB AND ORS SURJIT SINGH V/S
24. CWP-18545-2024 STATE OF PUNJAB AND ORS JANAK RAJ GARG AND ORS V/S
25. CWP-12888-2024 STATE OF PUNJAB AND OTHERS RAM DIAL SINGH V/S
26. CWP-10809-2024 STATE OF PUNJAB AND OTHERS CHARAN SINGH AND ORS V/S
27. CWP-16275-2024 STATE OF PUNJAB AND OTHERS MANOHAR KUMAR MOHEY AND ORS V/S
28. CWP-15617-2024 SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh STATE OF PUNJAB AND OTHERS SNEH LATA MEHRA AND OTHERS V/S
29. CWP-16366-2024 STATE OF PUNJAB AND OTHERS SAT PAUL GARG AND OTHERS V/S
30. CWP-29252-2024 STATE OF PUNJAB AND OTHERS PARKASH MASIH V/S
31. CWP-13460-2024 STATE OF PUNJAB AND OTHERS GURNAM SINGH AND ORS. V/S
32. CWP-21717-2024 STATE OF PUNJAB AND ORS. SURJIT SINGH SANDHU AND OTHERS V/S
33. CWP-20101-2024 STATE OF PUNJAB AND OTHERS GURINDERJIT SINGH BHATIA V/S
34. CWP-15144-2024 STATE OF PUNJAB AND OTHERS RESHAM LAL AND OTHERS V/S
35. CWP-13452-2024 STATE OF PUNJAB AND OTHERS BALJEET KAUR AND OTHERS V/S
36. CWP-16188-2024 STATE OF PUNJAB AND OTHERS MANJIT KAUR AND ORS V/S
37. CWP-19788-2024 STATE OF PUNJAB AND ORS PRAMOD SHANKAR JOSHI AND ORS V/S
38. CWP-11035-2024 STATE OF PUNJAB AND ORS SANT SINGH AND OTHERS V/S
39. CWP-12440-2024 STATE OF PUNJAB AND OTHERS BALWANT SINGH AND ORS V/S
40. CWP-18842-2024 STATE OF PUNJAB AND ORS SUKHDARSHAN SINGH CHUHAN AND
41. CWP-19082-2024 OTHERS V/S STATE OF PUNJAB AND OTHERS AMAR SINGH AND ORS V/S
42. CWP-16753-2024 STATE OF PUNJAB AND ORS SUKHDEV SINGH AND ORS V/S
43. CWP-20636-2024 STATE OF PUNJAB AND ORS RAM SAROOP JINDAL V/S
44. CWP-2490-2024 STATE OF PUNJAB AND OTHERS AMRIK KAUR AND ORS V/S
45. CWP-16356-2024 STATE OF PUNJAB AND OTHERS AMRIT LAL GARG AND OTHERS V/S
46. CWP-27522-2023 STATE OF PUNJAB AND ANOTHER KAILASH MOHAN AND ORS V/S
47. CWP-12349-2024 STATE OF PUNJAB AND ORS OM PARKASH GROVER AND OTHERS V/S
48. CWP-19081-2024 STATE OF PUNJAB AND OTHERS AJEET SINGH AND ORS V/S
49. CWP-21599-2024 STATE OF PUNJAB AND OTHERS SAROOP SINGH AND OTHERS V/S
50. CWP-14899-2024 STATE OF PUNJAB AND OTHERS DARSHAN LAL AND OTHERS V/S
51. CWP-22235-2024 STATE OF PUNJAB AND OTHERS KULJIT RAJ AND ORS. V/S
52. CWP-17928-2024 STATE OF PUNJAB AND ORS. YASH PAUL AND ORS V/S
53. CWP-16540-2024 STATE OF PUNJAB AND OTHERS SAT PAL MANGLA V/S
54. CWP-13989-2024 PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS GEETA DEVI AND ORS V/S
55. CWP-21686-2024 STATE OF PUNJAB AND ORS HARBHAJAN SINGH AND ORS. V/S
56. CWP-20326-2024 STATE OF PUNJAB AND ORS. MANGU RAM V/S
57. CWP-18502-2024 SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh STATE OF PUNJAB AND OTHERS SADHU RAM V/S
58. CWP-10684-2024 STATE OF PUNJAB AND OTHERS HARVINDER SINGH AND ORS V/S
59. CWP-21868-2024 STATE OF PUNJAB AND ORS MOHINDER SINGH AND ORS V/S
60. CWP-15900-2024 STATE OF PUNJAB AND OTHERS AJAIB SINGH AND ANR V/S
61. CWP-16117-2024 STATE OF PUNJAB AND OTHERS GIAN CHAND AND ORS V/S
62. CWP-21200-2024 STATE OF PUNJAB AND ORS JAGAT SINGH V/S
63. CWP-10967-2024 STATE OF PUNJAB AND OTHERS NETAR SINGH AND OTHERS V/S
64. CWP-14350-2024 PUNJAB STATE POWER CORPORATION LTD.
AND OTHERS PAWAN KUMAR GOYAL AND OTHERS V/S
65. CWP-13058-2024 STATE OF PUNJAB AND OTHERS CHAMAN LAL KAPIL AND ORS V/S
66. CWP-18116-2024 STATE OF PUNJAB AND OTHERS KARNAIL SINGH AND OTHERS V/S
67. CWP-20118-2024 STATE OF PUNJAB AND OTHERS VEENA KUMARI V/S
68. CWP-19349-2024 STATE OF PUNJAB AND ORS. TARSEM LAL AND OTHERS V/S
69. CWP-16876-2024 STATE OF PUNJAB AND OTHERS TEJINDER SINGH AND ORS V/S
70. CWP-10149-2024 STATE OF PUNJAB AND ORS RAM LAL V/S
71. CWP-20340-2024 STATE OF PUNJAB AND OTHERS JAGPAL SINGH AUJLA AND OTHERS V/S
72. CWP-16103-2024 STATE OF PUNJAB AND OTHERS RANJIT SINGH V/S
73. CWP-18833-2024 STATE OF PUNJAB AND OTHERS JASWANT SINGH V/S
74. CWP-21400-2024 STATE OF PUNJAB AND OTHERS GOPAL KRISHAN V/S
75. CWP-11817-2024 PUNJAB STATE POWER CORP LTD AND ORS JOGINDER PAL SHARMA AND OTHERS V/S
76. CWP-13279-2024 STATE OF PUNJAB AND OTHERS VEERAN VERMA V/S
77. CWP-17304-2024 STATE OF PUNJAB AND OTHERS KASHMIR SINGH AND OTHERS V/S
78. CWP-25526-2024 STATE OF PUNJAB AND ANOTHER BEANT PURI AND OTHERS V/S
79. CWP-16936-2024 STATE OF PUNJAB AND OTHERS SOM DUTT AND ORS V/S
80. CWP-21923-2024 STATE OF PUNJAB AND ORS BIDHI CHAND GOEL V/S
81. CWP-19922-2024 STATE OF PUNJAB AND OTHERS SUKHDEV RAJ GOYAL AND OTHERS V/S
82. CWP-11777-2024 STATE OF PUNJAB AND OTHERS KRISHAN CHAND AND OTHERS V/S
83. CWP-19620-2024 STATE OF PUNJAB AND OTHERS KULDIP SINGH AND OTHERS V/S
84. CWP-16213-2024 STATE OF PUNJAB AND OTHERS SUCHA SINGH V/S
85. CWP-12802-2024 STATE OF PUNJAB AND OTHERS JARNAIL SINGH AND ORS V/S
86. CWP-22797-2024 STATE OF PUNJAB AND ORS SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh SATISH KUMAR AND OTHERS V/S
87. CWP-11868-2024 STATE OF PUNJAB AND OTHERS HARBANS LAL AND ORS V/S
88. CWP-21352-2024 STATE OF PUNJAB AND OTHERS CHHAJU RAM AND OTHERS V/S CHAIRMAN CUM MANAGING DIRECTOR
89. CWP-16988-2024 PUNJAB STATE POWER CORPORATION LIMITED PSPCL AND ANR KAMALJIT SINGH AND OTHERS V/S
90. CWP-19685-2024 STATE OF PUNJAB AND OTHERS SURINDER KUMAR SHARMA & OTHERS V/S
91. CWP-11892-2024 STATE OF PUNJAB AND OTHERS SURINDER SINGH DHAMI V/S
92. CWP-24861-2024 STATE OF PUNJAB AND ORS TARINDER KAUR AND OTHERS V/S
93. CWP-17735-2024 STATE OF PUNJAB AND OTHERS BALRAJ SINGH AND OTHERS V/S
94. CWP-19179-2024 STATE OF PUNJAB AND OTHERS DHALWANT SINGH AND OTHERS V/S
95. CWP-21131-2024 STATE OF PUNJAB AND OTHERS CHIMAN LAL SINGLA AND OTHRES V/S
96. CWP-23793-2024 STATE OF PUNJAB AND OTHERS PREM LATA V/S
97. CWP-16989-2024 STATE OF PUNJAB AND OTHERS RAMESH KUMARI V/S
98. CWP-18701-2024 STATE OF PUNJAB AND OTHERS JOGINDER SINGH AND OTHERS V/S
99. CWP-18228-2024 STATE OF PUNJAB AND OTHERS PAWAN KUMAR V/S
100. CWP-21582-2024 STATE OF PUNJAB AND OTHERS BHUPINDER SINGH AND ORS V/S
101. CWP-21642-2024 STATE OF PUNJAB AND ORS TILAK RAJ AND OTHERS V/S
102. CWP-14318-2024 STATE OF PUNJAB AND OTHERS CHAMKAUR SINGH AND OTHERS V/S
103. CWP-11039-2024 STATE OF PUNJAB AND OTHERS MAHESHINDER SINGH AND OTHERS V/S
104. CWP-16870-2024 STATE OF PUNJAB AND OTHERS DARSHAN SINGH AND OTHERS V/S
105. CWP-17171-2024 STATE OF PUNJAB AND OTHERS BISHANJIT SINGH AND OTHERS V/S
106. CWP-20662-2024 STATE OF PUNJAB AND OTHERS TARLOCHAN SINGH PARMAR AND ORS V/S
107. CWP-11505-2024 STATE OF PUNJAB AND ORS K. SANJEEV NANGAL AND OTHERS V/S
108. CWP-16145-2024 STATE OF PUNJAB AND OTHERS MOHINDER SINGH AND OTHERS V/S
109. CWP-17153-2024 STATE OF PUNJAB AND OTHERS SURAJ PRAKASH AND ANR V/S
110. CWP-12384-2024 STATE OF PUNJAB AND ORS ASA SINGH AND OTHERS V/S
111. CWP-14294-2024 STATE OF PUNJAB AND ANOTHER AMARJIT PAUL V/S
112. CWP-18522-2024 STATE OF PUNJAB AND OTHERS OM PARKASH GARG AND OTHERS V/S
113. CWP-25427-2024 STATE OF PUNJAB AND ORS GURMEET SINGH SAINI AND ORS V/S
114. CWP-22430-2024 STATE OF PUNJAB AND OTHERS B.S SAINI AND OTHERS V/S
115. CWP-17268-2024 STATE OF PUNJAB AND OTHER SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh AJMER SINGH AND ORS V/S
116. CWP-15925-2024 STATE OF PUNJAB AND OTHERS OM PARKASH V/S
117. CWP-12165-2024 STATE OF PUNJAB AND ORS. BIRINDER SINGH V/S
118. CWP-17128-2024 STATE OF PUNJAB AND OTHERS RAGHU NATH AND OTHERS V/S
119. CWP-13967-2024 STATE OF PUNJAB AND OTHERS RAMESH RAJ AND ANOTHER V/S
120. CWP-14893-2024 STATE OF PUNJAB & OTHERS DARSHAN KUMAR VERMA AND ORS V/S
121. CWP-12623-2024 STATE OF PUNJAB AND ORS BABAR SINGH AND OTHERS V/S
122. CWP-16140-2024 STATE OF PUNJAB AND OTHERS VIJAY KUMARI GARG V/S
123. CWP-16603-2024 STATE OF PUNJAB AND OTHERS VINOD SHARMA V/S
124. CWP-18775-2024 STATE OF PUNJAB AND OTHERS SH. JEET SINGH AND OTHERS V/S
125. CWP-21898-2024 STATE OF PUNJAB AND OTHERS ZORA SINGH SOHI AND OTHERS V/S
126. CWP-17746-2024 STATE OF PUNJAB AND OTHERS ISHAR SINGH AND OTHERS V/S
127. CWP-11763-2023 STATE OF PUNJAB AND OTHERS FAQUIR CHAND AND ORS V/S
128. CWP-16755-2024 STATE OF PUNJAB AND OTHERS GURMEJ SINGH AND OTHERS V/S
129. CWP-13256-2024 STATE OF PUNJAB AND OTHERS RAGHBIR SINGH AND OTHERS V/S
130. CWP-16922-2024 STATE OF PUNJAB AND OTHERS AJMER SINGH AND ANR V/S
131. CWP-21387-2024 STATE OF PUNJAB AND OTHERS RAMESH KUMAR NAGPAL AND OTHERS V/S
132. CWP-18138-2024 STATE OF PUNJAB AND OTHERS RAMESH KUMAR SINGLA AND ORS. V/S
133. CWP-13518-2024 STATE OF PUNJAB AND ORS. GURDEV SINGH AND OTHERS V/S
134. CWP-22654-2024 STATE OF PUNJAB AND OTHERS HARDIP SINGH AND OTHERS V/S
135. CWP-16147-2024 STATE OF PUNJAB AND OTHERS VIJAY KUMAR AND OTHERS V/S
136. CWP-19751-2024 STATE OF PUNJAB AND OTHERS CHARANJIT SINGH AND OTHERS V/S
137. CWP-16252-2024 STATE OF PUNJAB AND OTHERS AMAR NATH AND OTHERS V/S
138. CWP-23655-2024 STATE OF PUNJAB AND OTHERS VIJAY KUMAR VERMA AND ORS V/S
139. CWP-17074-2024 STATE OF PUNJAB AND ORS SIKANDER SINGH AND OTHERS V/S
140. CWP-26998-2023 STATE OF PUNJAB AND OTHERS SADHA SINGH V/S
141. CWP-11924-2024 STATE OF PUNJAB AND OTHERS DARBARA SINGH AND ORS V/S
142. CWP-15267-2024 PUNJAB AND HARYANA HIGH COURT AND ORS PURAN SINGH AND OTHERS V/S
143. CWP-17492-2024 STATE OF PUNJAB AND OTHERS SMT ASHA RANI V/S
144. CWP-22668-2024 STATE OF PUNJAB AND OTHERS YADWINDER SINGH AND OTHERS V/S
145. CWP-16229-2024 SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh STATE OF PUNJAB AND OTHERS AMARJEET SINGH AND OTHERS V/S
146. CWP-17265-2024 PUNJABI UNIVERSITY PATIALA AND ANOTHER SURINDER PAUL V/S
147. CWP-11920-2024 STATE OF PUNJAB AND OTHERS MULKH RAJ AND OTHERS V/S
148. CWP-14856-2024 STATE OF PUNJAB AND ORS JAGROOP SINGH AND OTHERS V/S
149. CWP-20491-2024 STATE OF PUNJAB AND OTHERS BALRAJ SINGH AND ORS V/S
150. CWP-16393-2024 STATE OF PUNJAB AND ANR SATYA DEVI AND ANR V/S
151. CWP-19190-2024 STATE OF PUNJAB AND OTHERS JASWANT SINGH AND OTHERS V/S
152. CWP-17129-2024 STATE OF PUNJAB AND OTHERS KAPOOR SINGH AND ORS V/S
153. CWP-20727-2024 PUNJAB STATE POWER CORPORATION LTD AND ORS ASHOK KUMAR AND OTHERS V/S
154. CWP-17509-2024 STATE OF PUNJAB AND ANOTHER RAMESH KUMAR AND OTHERS V/S
155. CWP-13038-2024 STATE OF PUNJAB AND OTHERS HARDEV SINGH AND OTHERS V/S
156. CWP-21186-2024 STATE OF PUNJAB AND OTHERS CHANDER KANTA AND ORS V/S
157. CWP-16327-2024 STATE OF PUNJAB AND ORS BALBIR SINGH AND OTHERS V/S
158. CWP-19933-2024 STATE OF PUNJAB AND ANOTHER ANOOP LAL SHARMA V/S
159. CWP-15160-2024 STATE OF PUNJAB AND ORS SURINDER SINGH AND ORS V/S
160. CWP-17887-2024 STATE OF PUNJAB AND OTHERS VED PARKASH AND OTHERS V/S
161. CWP-20135-2024 STATE OF PUNJAB AND OTHERS TARLOK CHAND AND ORS V/S
162. CWP-21708-2024 STATE OF PUNJAB AND ORS GURDEV SINGH V/S
163. CWP-11916-2024 STATE OF PUNJAB AND OTHERS NIRAKAR SINGH AND ORS V/S
164. CWP-19283-2024 STATE OF PUNJAB AND ORS JOGINDER PAL V/S
165. CWP-14615-2024 PUNJAB AGRICULTURAL UNIVERSITY AND OTHERS AMARJIT SHARMA AND OTHERS V/S
166. CWP-27935-2024 STATE OF PUNJAB AND OTHERS MOHINDER SINGH AND OTHERS V/S
167. CWP-19237-2024 STATE OF PUNJAB AND OTHERS PUSHPA RANI AND OTHERS V/S
168. CWP-19591-2024 STATE OF PUNJAB AND OTHERS SUSHEELA KUMARI V/S
169. CWP-12597-2024 STATE OF PUNJAB AND OTHERS MANMOHAN SINGH AND OTHERS V/S
170. CWP-12843-2024 STATE OF PUNJAB AND OTHERS LAKHWINDER SINGH AND ORS V/S
171. CWP-21196-2024 STATE OF PUNJAB AND ORS RATTAN SINGH SODHI AND ORS V/S
172. CWP-10769-2024 STATE OF PUNJAB AND ORS NARINDER PAUL AND ORS V/S
173. CWP-15782-2024 STATE OF PUNJAB AND ORS SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh HARJINDER SINGH DHANJAL AND
174. CWP-16457-2024 OTHERS V/S STATE OF PUNJAB AND OTHERS GURDEV SINGH AND OTHERS V/S
175. CWP-23218-2024 PSPCL AND OTHERS PUSHPA DEVI V/S
176. CWP-11932-2024 DIRECTOR GENERAL SCHOOL EDUCATION AND ORS JIT RAM AND OTHERS V/S
177. CWP-20626-2024 STATE OF PUNJAB AND OTHERS NEELAM RANI @ NEELAM LOONA V/S
178. CWP-20510-2024 STATE OF PUNJAB AND OTHERS MAJOR SINGH V/S
179. CWP-11898-2024 STATE OF PUNJAB AND OTHERS SUKHDEV SINGH CHAHAL AND OTHERS V/S
180. CWP-11994-2024 STATE OF PUNJAB AND OTHERS JAI DEV SHARMA AND OTHERS V/S
181. CWP-19406-2024 STATE OF PUNJAB AND OTHERS MOHINDER SINGH AND ORS V/S
182. CWP-19012-2024 STATE OF PUNJAB AND OTHERS BABU RAM AND OTHERS V/S
183. CWP-7667-2024 STATE OF PUNJAB AND OTHERS NARINDER SINGH & ORS V/S
184. CWP-13333-2024 STATE OF PUNJAB AND OTHERS SHAM LAL AND OTHERS V/S
185. CWP-18605-2024 STATE OF PUNJAB AND OTHERS SUKHWINDER SINGH AND OTHERS V/S
186. CWP-18599-2024 STATE OF PUNJAB AND OTHERS SWARAN LAL AND OTHERS V/S
187. CWP-12529-2024 STATE OF PUNJAB AND OTHERS RAM LAL AND OTHERS V/S
188. CWP-17317-2024 STATE OF PUNJAB AND OTHERS ASHOK KUMAR JAISWAL AND OTHERS V/S
189. CWP-16209-2024 STATE OF PUNJAB AND OTHERS BALWINDER PAL SHARMA AND OTHERS V/S
190. CWP-13248-2024 STATE OF PUNJAB AND OTHERS VIR CHAND PURI AND ORS V/S
191. CWP-16286-2024 STATE OF PUNJAB AND OTHERS KULDEEP RAI AND ORS V/S
192. CWP-22242-2024 STATE OF PUNJAB AND ORS HARMAIL SINGH AND ORS V/S
193. CWP-16451-2024 STATE OF PUNJAB AND ORS ASHOK KUMAR AND OTHERS V/S
194. CWP-12404-2024 STATE OF PUNJAB AND ANOTHER RANJIT SINGH AND ORS V/S
195. CWP-11503-2024 STATE OF PUNJAB AND ORS MALWINDER SINGH AND OTHERS V/S
196. CWP-14495-2024 STATE OF PUNJAB AND OTHERS RAMESH SINGH V/S
197. CWP-12658-2024 STATE OF PUNJAB AND ANOTHER RAM KUMAR JASRA AND OTHERS V/S
198. CWP-13733-2024 STATE OF PUNJAB AND OTHERS VIJAY KUMAR AND OTHERS V/S
199. CWP-13081-2024 STATE OF PUNJAB AND OTHERS BALDEV SINGH V/S
200. CWP-15304-2024 STATE OF PUNJAB AND OTHERS RAJ KUMAR AND ORS V/S
201. CWP-16381-2024 STATE OF PUNJAB AND OTHERS JEET SINGH AND ORS V/S
202. CWP-20107-2024 STATE OF PUNJAB AND OTHERS SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh MOHAN LAL BHGAT AND OTHERS V/S
203. CWP-13123-2024 STATE OF PUNJAB AND OTHERS RATTO RAM V/S
204. CWP-22515-2024 PSPCL AND OTHERS HARBANS SINGH AND OTHERS V/S
205. CWP-21598-2024 STATE OF PUNJAB AND OTHERS DR. VIJAY KUMAR CHOPRA V/S
206. CWP-20124-2024 STATE OF PUNJAB AND ANOTHER VINOD KUMAR BHALLA AND OTHERS V/S
207. CWP-14366-2024 STATE OF PUNJAB AND OTHERS RANJIT SINGH AND OTHERS V/S
208. CWP-26178-2024 STATE OF PUNJAB AND OTHERS RAMESHWAR DASS AND ORS V/S
209. CWP-23482-2024 STATE OF PUNJAB AND OTHERS SATISH KUMAR AND ANR V/S
210. CWP-19101-2024 STATE OF PUNJAB AND ANR TEJ SINGH AND OTHERS V/S
211. CWP-11006-2024 STATE OF PUNJAB AND OTHERS RAM KUMAR SHARMA AND OTHERS V/S
212. CWP-17405-2024 STATE OF PUNJAB AND OTHERS NETAR SINGH V/S
213. CWP-11926-2024 STATE OF PUNJAB AND ORS MOHINDER SINGH KAPOOR AND ANR V/S
214. CWP-20123-2024 STATE OF PUNJAB AND ANOTHER BALWANT SINGH AND OTHERS V/S
215. CWP-15811-2024 STATE OF PUNJAB AND ANOTHER SOM NATH AND ORS V/S
216. CWP-19727-2024 CHAIRMAN CUM M.D. PSPCL LTD AND ANR PAWAN KUMAR AND OTHERS V/S
217. CWP-26155-2024 STATE OF PUNJAB AND OTHERS BALDEV SINGH AND ORS V/S
218. CWP-15966-2024 STATE OF PUNJAB AND ORS JASPAL SINGH RAIKHY AND ORS V/S
219. CWP-17955-2024 STATE OF PUNJAB AND OTHERS BIDHI CHAND GUPTA AND ORS V/S
220. CWP-18997-2024 STATE OF PUNJAB AND ORS KAUSHAL KUMAR AND OTHERS V/S
221. CWP-13941-2024 STATE OF PUNJAB AND OTHERS KARNAIL KAUR AND ANOTHER V/S
222. CWP-19020-2024 STATE OF PUNJAB AND OTHERS SATPAL AND OTHERS V/S
223. CWP-16150-2024 STATE OF PUNJAB AND OTHERS AJANT SINGH AND OTHERS V/S
224. CWP-19265-2024 STATE OF PUNJAB AND OTHERS PUSHPA DEVI V/S
225. CWP-19762-2024 STATE OF PUNJAB AND OTHERS SUDESH JAIN V/S
226. CWP-11280-2024 STATE OF PUNJAB AND OTHERS DEVINDER SINGH WALIA AND ANOTHER V/S
227. CWP-14232-2024 PUNJAB AND HARYANA HIGH COURT AND OTHERS AMARJIT SINGH KHULLAR AND OTHERS V/S
228. CWP-13208-2024 STATE OF PUNJAB AND OTHERS INDERJIT SINGH AND ORS V/S
229. CWP-16266-2024 STATE OF PUNJAB AND OTHERS DAULAT SINGH V/S
230. CWP-15599-2024 PUNJAB AGRICULTURAL UNIVERSITY AND ORS PHOOL CHAND AND ORS V/S
231. CWP-16903-2024 STATE OF PUNJAB AND ORS SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh RASHPAL SINGH AND ORS V/S
232. CWP-14835-2024 STATE OF PUNJAB AND OTHERS AMARJIT SINGH AND OTHERS V/S
233. CWP-9158-2024 STATE OF PUNJAB AND ANOTHER SURJAN SINGH AND ORS V/S
234. CWP-17294-2024 STATE OF PUNJAB AND ORS PREM KUMAR SHARMA AND OTHERS V/S
235. CWP-21222-2024 STATE OF PUNJAB AND ANOTHER MOHINDER SINGH AND OTHERS V/S
236. CWP-19529-2024 STATE OF PUNJAB AND OTHERS NEELAM CHANANA AND OTHERS V/S
237. CWP-16334-2023 STATE OF PUNJAB AND OTHERS HARPAL SINGH AND OTHERS V/S
238. CWP-16666-2024 STATE OF PUNJAB AND OTHERS JARNAIL SINGH AND ORS V/S
239. CWP-17015-2024 STATE OF PUNJAB AND ORS SOM DATT SHARMA AND ORS V/S
240. CWP-15757-2024 STATE OF PUNJAB AND ORS NARINDER PAL SINGH AND OTHERS V/S
241. CWP-14797-2024 STATE OF PUNJAB AND OTHERS KULTEJ SINGH SWACH AND OTHERS V/S
242. CWP-18464-2024 STATE OF PUNJAB AND OTHERS KABAL SINGH AND ORS V/S
243. CWP-13293-2024 STATE OF PUNJAB AND ORS JIT SINGH AND OTHERS V/S
244. CWP-11554-2024 STATE OF PUNJAB AND OTHERS BIMLA ANEJA V/S
245. CWP-9999-2024 STATE OF PUNJAB AND OTHERS HARDEV SINGH AND OTHERS V/S
246. CWP-9927-2023 STATE OF PUNJAB AND OTHERS RAMESH CHAND AND ORS V/S
247. CWP-22323-2023 STATE OF PUNJAB AND OTHERS HARI CHAND AND OTHERS V/S
248. CWP-11744-2024 STATE OF PUNJAB AND OTHERS MANGAT RAI GOYAL V/S
249. CWP-11833-2024 STATE OF PUNJAB AND OTHERS RAJINDER SINGH ALIAS RAJINDER SINGH JOSAN AND OTHERS V/S
250. CWP-16705-2024 PUNJABI UNIVERSITY PATIALA AND ANOTHER ADARSH KUMAR SHARMA AND OTHERS V/S
251. CWP-17087-2024 STATE OF PUNJAB AND OTHERS ASHOK KUMAR AND OTHERS V/S
252. CWP-20004-2024 STATE OF PUNJAB AND OTHERS RANBIR SINGH AND OTHERS V/S
253. CWP-16741-2024 STATE OF PUNJAB AND OTHERS GIAN CHAND AND OTHERS V/S
254. CWP-19784-2024 STATE OF PUNJAB AND OTHERS BALDEV RAJ AND ORS V/S
255. CWP-16735-2024 STATE OF PUNJAB AND ORS GURJANT SINGH AND ORS V/S
256. CWP-15001-2024 STATE OF PUNJAB AND ORS AJMER SINGH AND OTHERS V/S
257. CWP-13789-2024 STATE OF PUNJAB AND OTHERS NARINDER KUMAR AND OTHERS V/S
258. CWP-12435-2024 STATE OF PUNJAB AND OTHERS DHANI RAM AND OTHERS V/S
259. CWP-11596-2024 STATE OF PUNJAB AND OTHERS SUWINDERJIT SINGH AND ORS V/S
260. CWP-18739-2024 STATE OF PUNJAB AND OTHERS SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh GURMAIL SINGH AND ORS V/S
261. CWP-16439-2024 STATE OF PUNJAB AND ANOTHER MALKIAT SINGH AND OTHERS V/S
262. CWP-27994-2023 STATE OF PUNJAB AND OTHERS GURCHARAN SINGH AND OTHERS V/S
263. CWP-20574-2024 STATE OF PUNJAB AND OTHERS SHASHI KUMAR SAINI AND OTHERS V/S
264. CWP-13124-2024 STATE OF PUNJAB AND OTHERS AJAIB SINGH AND ORS V/S
265. CWP-16214-2024 STATE OF PUNJAB AND ORS MOHAN SINGH AND ORS V/S
266. CWP-24044-2023 STATE OF PUNJAB AND OTHERS JATINDER SINGH AND OTHERS V/S
267. CWP-13025-2024 STATE OF PUNJAB AND OTHERS JIWAN SHAHI AND OTHERS V/S
268. CWP-18122-2023 STATE OF PUNJAB AND OTHERS SOM RAJ AND ORS. V/S
269. CWP-17899-2024 STATE OF PUNJAB AND ORS. DES RAJ AND OTHERS V/S
270. CWP-17568-2024 STATE OF PUNJAB AND OTHERS ASHA RANI AND OTHERS V/S
271. CWP-17131-2024 STATE OF PUNJAB AND ANOTHER HARI CHAND AND ORS V/S
272. CWP-17124-2024 STATE OF PUNJAB AND OTHERS CHARANJIT SINGH BRAR AND OTHERS V/S
273. CWP-11319-2024 STATE OF PUNJAB AND OTHERS MOHINDER SINGH AND OTHERS V/S
274. CWP-18189-2024 STATE OF PUNJAB AND OTHERS ASHOK SOOD AND OTHERS V/S
275. CWP-15635-2024 STATE OF PUNJAB AND OTHERS MELA SINGH AND ORS V/S
276. CWP-21207-2024 STATE OF PUNJAB AND ORS DR. DES RAJ SHARMA AND OTHERS V/S
277. CWP-21362-2024 STATE OF PUNJAB AND ANOTHER JAI CHAND AND ORS V/S
278. CWP-18754-2024 STATE OF PUNJAB AND OTHERS LAJPAT RAI CHHABRA AND ORS V/S
279. CWP-13086-2024 STATE OF PUNJAB AND ORS SUKHDEV SINGH BRAR AND ANOTHER V/S
280. CWP-15254-2024 STATE OF PUNJAB AND ORS PARMINDER JEET KAUR AND ORS V/S
281. CWP-17298-2024 STATE OF PUNJAB AND OTHERS JIWAN PARKASH SHARMA AND ORS V/S
282. CWP-28189-2024 STATE OF PUNJAB AND ORS DIDAR SINGH AND OTHERS V/S
283. CWP-17099-2024 STATE OF PUNJAB AND OTHERS NIRMAL KUMAR AND OTHERS V/S
284. CWP-16845-2024 STATE OF PUNJAB AND OTHERS NANAK CHAND AND OTHERS V/S
285. CWP-11560-2024 STATE OF PUNJAB AND OTHERS KARAMPAL KAUR AND OTHERS V/S
286. CWP-18079-2024 STATE OF PUNJAB AND OTHERS VINOD KUMAR GUPTA AND OTHERS V/S
287. CWP-13966-2024 STATE OF PUNJAB AND OTHERS PARMINDER SINGH AND OTHERS V/S
288. CWP-10806-2024 STATE OF PUNJAB AND OTHERS GURMUKH SINGH AND ORS. V/S
289. CWP-19139-2024 STATE OF PUNJAB AND ORS. GURCHARN SINGH AND ORS V/S
290. CWP-17657-2024 STATE OF PUNJAB AND ANOTHER SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh MANJIT SINGH AND OTHERS V/S
291. CWP-20969-2024 STATE OF PUNJAB AND OTHERS CHARAN SINGH AND ORS V/S
292. CWP-16005-2024 STATE OF PUNJAB AND ORS BALBIR SINGH HOTHI AND ORS V/S
293. CWP-16258-2024 STATE OF PUNJAB AND OTHERS ARUN TAYAL AND OTHERS V/S
294. CWP-9556-2024 STATE OF PUNJAB AND OTHERS AMARJIT LAL AND OTHERS V/S
295. CWP-20308-2024 STATE OF PUNJAB AND OTHERS GURMAIL SINGH KHOSA AND ORS V/S
296. CWP-16501-2024 STATE OF PUNJAB AND ORS THAKUR DASS AND OTHERS V/S
297. CWP-22049-2024 STATE OF PUNJAB AND OTHERS MELA RAM V/S
298. CWP-20756-2024 STATE OF PUNJAB AND OTHERS BALBIR RAI GARG V/S
299. CWP-16786-2024 PUNJAB AGRICULTURE UNIVERSITY LUDHIANA AND OTHERS GURMAIL SINGH AND ORS V/S
300. CWP-15027-2024 STATE OF PUNJAB AND ORS INDERJIT SINGH JOSH AND OTHERS V/S
301. CWP-11463-2024 CMD PSPCL AND ANOTHER KULDLEEP KUMAR VERMA AND ORS V/S
302. CWP-12667-2024 STATE OF PUNJAB AND ORS KEWAL KRISHAN BHATIA AND OTHERS V/S
303. CWP-16216-2024 STATE OF PUNJAB AND OTHERS DR. KARTAR SINGH V/S
304. CWP-16852-2024 STATE OF PUNJAB AND ORS GURDIAL SINGH AND ORS V/S
305. CWP-17135-2024 STATE OF PUNJAB AND OTHERS KASHMIR SINGH AND ORS V/S
306. CWP-20919-2024 STATE OF PUNJAB AND OTHERS GULAB RAI ARORA AND OTHERS V/S
307. CWP-17409-2024 STATE OF PUNJAB AND OTHERS SWARAN SINGH V/S
308. CWP-12180-2024 STATE OF PUNJAB AND ORS HARMINDER SINGH AND OTHERS V/S
309. CWP-19090-2024 STATE OF PUNJAB AND OTHERS HARDIP SINGH AND ANOTHER V/S
310. CWP-20179-2024 STATE OF PUNJAB AND OTHERS HARPAL SINGH V/S
311. CWP-17097-2024 STATE OF PUNJAB AND ORS YASH PAL MEHTA AND OTHERS V/S
312. CWP-22586-2024 STATE OF PUNJAB AND OTHERS MOHINDER SINGH AND OTHERS V/S
313. CWP-12428-2024 STATE OF PUNJAB AND OTHERS BHAG SINGH AND ORS V/S
314. CWP-21689-2024 STATE OF PUNJAB AND ORS SOM DATT AND OTHERS V/S
315. CWP-12295-2024 STATE OF PUNJAB AND ANOTHER SATISH KUMAR AND OTHERS V/S
316. CWP-15110-2024 STATE OF PUNJAB AND OTHERS HARDIP SINGH AND OTHERS V/S
317. CWP-26129-2024 STATE OF PUNJAB AND OTHERS GURDEV SINGH AND ORS V/S
318. CWP-16751-2024 STATE OF PUNJAB AND ORS GURJANT SINGH AND OTHERS V/S
319. CWP-12521-2024 CMD PSPCL AND ANOTHER AJAIB SINGH AND OTHERS V/S
320. CWP-17946-2024 SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh STATE OF PUNJAB AND OTHERS JAGDISH CHANDER PURI AND ANR V/S
321. CWP-17163-2024 PUNJAB AND HARYANA HIGH COURT AND OTHERS CHARAN SINGH AND ORS V/S
322. CWP-17633-2024 STATE OF PUNJAB AND OTHERS ASHOK KUMAR AND ORS V/S
323. CWP-16872-2024 STATE OF PUNJAB AND ORS SURINDER PAUL VERMA AND OTHERS V/S
324. CWP-13838-2024 STATE OF PUNJAB AND OTHERS SUKHVINDER SINGH AND OTHERS V/S
325. CWP-16604-2024 STATE OF PUNJAB AND OTHERS AMARJIT SINGH WALIA AND OTHERS V/S
326. CWP-10887-2024 STATE OF PUNJAB AND OTHERS SURJIT SINGH AND ORS V/S
327. CWP-1610-2024 STATE OF PUNJAB AND OTHERS RANJT SINGH AND ORS V/S
328. CWP-14022-2024 STATE OF PUNJAB AND OTHERS NAZAR SINGH AND OTHERS V/S
329. CWP-16105-2024 STATE OF PUNJAB AND OTHERS SURINDER KUMAR AND ORS V/S
330. CWP-17111-2024 STATE OF PUNJAB AND OTHERS NARINDER PAL SHARMA AND OTHERS V/S
331. CWP-21102-2024 STATE OF PUNJAB AND OTHERS AVTAR SINGH AND OTHERS V/S
332. CWP-15786-2024 STATE OF PUNJAB AND OTHERS ANIL SABHARWAL AND OTHERS V/S
333. CWP-21567-2024 STATE OF PUNJAB AND OTHERS RAMESH KUMAR GARG V/S
334. CWP-15410-2024 BHAKRA BEAS MANAGEMENT BOARD AND ANOTHER SURINDER PAL BAJAJ V/S
335. CWP-16241-2024 STATE OF PUNJAB AND OTHERS INDERJIT AND OTHERS V/S
336. CWP-17311-2024 STATE OF PUNJAB AND OTHERS NARINDER SINGH AND ORS V/S
337. CWP-24302-2024 STATE OF PUNJAB AND ORS MUKHTIAR KAUR V/S
338. CWP-28450-2024 PUNJAB STATE POWER CORPORATION LIMITED AND ORS CHARANJIT SINGH AND ORS V/S
339. CWP-15685-2024 STATE OF PUNJAB AND OTHERS KANWAR JIT SINGH AND OTHERS V/S
340. CWP-11901-2024 STATE OF PUNJAB AND OTHERS BALBIR SINGH AND ORS V/S
341. CWP-16263-2024 STATE OF PUNJAB AND ORS YASHPAL RAI AND ORS. V/S
342. CWP-6008-2024 STATE OF PUNJAB AND OTHERS SANTOKH RAJ SAINI AND OTHERS V/S
343. CWP-12925-2024 STATE OF PUNJAB AND OTHERS RAJ RANI V/S
344. CWP-18412-2024 STATE OF PUNJAB AND OTHERS AJMER SINGH AND ORS V/S
345. CWP-20452-2024 STATE OF PUNJAB AND ORS SHYAM MURTI & OTHERS V/S
346. CWP-14943-2024 STATE OF PUNJAB AND OTHERS AJAIB SINGH AND OTHERS V/S
347. CWP-20732-2024 STATE OF PUNJAB AND OTHERS RAKESH KUMAR BAWA AND OTHERS V/S
348. CWP-16788-2024 STATE OF PUNJAB AND OTHERS SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh KEWAL KRISHAN SINGLA AND ORS V/S
349. CWP-3560-2024 STATE OF PUNJAB AND OTHERS SHINGARA SINGH AND ORS V/S
350. CWP-15771-2024 STATE OF PUNJAB AND ORS DARSHAN SINGH AND ORS V/S
351. CWP-23254-2024 STATE OF PUNJAB AND OTHERS RAJINDER SINGH AND ORS. V/S
352. CWP-20293-2024 STATE OF PUNJAB AND ORS. SUBHASH CHAND GUPTA AND OTHERS V/S
353. CWP-17168-2024 STATE OF PUNJAB AND OTHERS BALDEV SINGH AND OTHERS V/S
354. CWP-19415-2024 STATE OF PUNJAB AND OTHERS SURINDER KAUR AND OTHERS V/S
355. CWP-27667-2024 STATE OF PUNJAB AND OTHERS CHATAR SINGH AND OTHERS V/S
356. CWP-17518-2024 STATE OF PUNJAB AND OTHERS HARDEV SINGH AND OTHERS V/S
357. CWP-19227-2024 STATE OF PUNJAB AND OTHERS BIKKAR SINGH AND ORS V/S
358. CWP-23021-2024 STATE OF PUNJAB AND ORS SATISH KUMAR WALIA AND OTHERS V/S
359. CWP-17719-2024 STATE OF PUNJAB AND OTHERS BALDEV SINGH AND OTHERS V/S
360. CWP-12147-2024 STATE OF PUNJAB AND OTHERS PARMOD BALA AND OTHERS V/S
361. CWP-20548-2024 STATE OF PUNJAB AND OTHERS NIRMAIL KAUR V/S
362. CWP-16197-2024 STATE OF PUNJAB AND OTHERS NARDEV SINGH V/S
363. CWP-17448-2024 STATE OF PUNJAB AND OTHERS ASHOK KUMAR VIJ V/S
364. CWP-16750-2024 STATE OF PUNJAB AND OTHERS MANJIT SINGH SIDHU AND ANOTHER V/S
365. CWP-17026-2024 STATE OF PUNJAB AND OTHERS RATTAN LAL AND OTHERS V/S
366. CWP-20645-2024 STATE OF PUNJAB AND OTHERS BALBIR KUMAR GUPTA V/S
367. CWP-13588-2024 STATE OF PUNJAB AND OTHERS BALDEV SINGH AND ORS. V/S
368. CWP-13383-2024 STATE OF PUNJAB AND ORS. TARSAIM LAL AND OTHERS V/S
369. CWP-20708-2024 STATE OF PUNJAB AND OTHERS CHANAN SINGH AND ORS V/S
370. CWP-18074-2024 STATE OF PUNJAB AND OTHERS MELA SINGH AND ORS V/S
371. CWP-16250-2024 STATE OF PUNJAB AND ORS AMRIK SINGH AND ORS V/S
372. CWP-18293-2024 STATE OF PUNJAB AND OTHERS KRISHNA DEVI AND OTHERS V/S
373. CWP-20311-2024 STATE OF PUNJAB AND OTHERS RAMESH KUMAR V/S
374. CWP-11331-2024 PUNJAB STATE POWER CORPORATION LTD AND ORS PARVEEN KAILA V/S
375. CWP-22837-2024 STATE OF PUNJAB AND ORS OM PARKASH AND OTHERS V/S
376. CWP-21966-2024 STATE OF PUNJAB AND OTHERS RAVINDER KAUR V/S
377. CWP-12452-2024 STATE OF PUNJAB AND ORS SATNAM SINGH JASSAL AND ORS V/S
378. CWP-20148-2024 SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh PUNJABI UNIVERSITY PATIALA AND ORS PARDEEP KUMAR AND OTHERS V/S
379. CWP-13239-2024 STATE OF PUNJAB AND OTHERS RAJINDER SINGH V/S
380. CWP-11918-2024 STATE OF PUNJAB AND OTHERS DR. UMA KUMARI SHARMA @ DR.UMA
381. CWP-16560-2024 KUMARI AND OTHERS V/S STATE OF PUNJAB AND OTHERS ANGREJ SINGH AND OTHERS V/S
382. CWP-9365-2024 STATE OF PUNJAB AND OTHERS RAJ MAINI AND OTHERS V/S
383. CWP-17404-2024 STATE OF PUNJAB AND OTHERS HARCHARAN SINGH SANDHU V/S
384. CWP-13480-2024 STATE OF PUNJAB AND OTHERS VIRENDER KUMAR CHAUDHARY & ANR V/S
385. CWP-12965-2024 STATE OF PUNJAB AND OTHERS DIDAR SINGH AND ORS V/S
386. CWP-16760-2024 STATE OF PUNJAB AND ORS KARAN KUMAR AND OTHERS V/S
387. CWP-15226-2024 STATE OF PUNJAB AND OTHERS RAMJI DASS AND OTHERS V/S
388. CWP-19351-2024 STATE OF PUNJAB AND ORS KULDIP SINGH AND ORS V/S
389. CWP-19078-2024 STATE OF PUNJAB AND ORS GURDEV SINGH V/S
390. CWP-19629-2024 STATE OF PUNJAB AND OTHERS MAKHAN SINGH CHAUHAN AND OTHERS V/S
391. CWP-20142-2024 STATE OF PUNJAB AND OTHERS RANDHIR KAUR AND OTHERS V/S
392. CWP-17479-2024 STATE OF PUNJAB AND OTHERS HARBHAJAN CHAND AND OTHERS V/S
393. CWP-16740-2024 STATE OF PUNJAB AND OTHERS MADAN LAL AND OTHERS V/S
394. CWP-14011-2024 STATE OF PUNJAB AND OTHERS HAZARA SINGH CHEEMA AND OTHERS V/S
395. CWP-13514-2024 STATE OF PUNJAB AND OTHERS JAGJIT SINGH AND OTHERS V/S
396. CWP-22310-2024 STATE OF PUNJAB AND OTHERS SATISH KUMAR AND OTHERS V/S
397. CWP-12112-2024 STATE OF PUNJAB AND OTHERS KULDEEP SINGH AND ORS V/S
398. CWP-21632-2024 STATE OF PUNJAB AND ORS BIMLA DEVI AND OTHERS V/S
399. CWP-19646-2024 STATE OF PUNJAB AND OTHERS ATMA SINGH AND ORS V/S
400. CWP-18231-2024 STATE OF PUNJAB AND OTHERS SHIVINDER KUMAR AND OTHERS V/S
401. CWP-13226-2024 STATE OF PUNJAB AND ANOTHER KULWANT SINGH KARWAR V/S
402. CWP-19677-2024 PSPCL AND OTHERS PREM PAUL SHARMA AND ORS. V/S
403. CWP-26300-2024 STATE OF PUNJAB AND ORS. SH NARESH INDER PAL AND ORS V/S
404. CWP-16326-2024 STATE OF PUNJAB AND OTHERS KARAM SINGH AND OTHERS V/S
405. CWP-15117-2024 STATE OF PUNJAB AND OTHERS MOHINDER SINGH AND ORS V/S
406. CWP-23189-2024 STATE OF PUNJAB AND OTHERS GURLAL SINGH AND OTHERS V/S
407. CWP-12633-2024 STATE OF PUNJAB AND OTHERS SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh KAMLESH JINDAL V/S
408. CWP-29821-2024 STATE OF PUNJAB AND OTHERS DEVINDER SINGH GILL AND ORS. V/S
409. CWP-13871-2024 STATE OF PUNJAB AND OTHERS RAJINDER PAL SOOD V/S
410. CWP-21311-2024 STATE OF PUNJAB AND ORS AMARJEET SINGH AND ANR V/S
411. CWP-11002-2024 STATE OF PUNJAB AND OTHERS DARSHAN SINGH AND OTHERS V/S
412. CWP-17137-2024 STATE OF PUNJAB AND OTHERS NATHA SINGH AND OTHERS V/S
413. CWP-17185-2024 STATE OF PUNJAB AND OTHERS JASWANT KUMAR V/S
414. CWP-19789-2024 STATE OF PUNJAB AND OTHERS DR. SIMRAT SAGAR SINGH AND OTHERS V/S
415. CWP-23629-2024 STATE OF PUNJAB AND OTHERS ROMESH KUMAR MEHTA AND ANOTHER V/S
416. CWP-12191-2024 STATE OF PUNJAB AND OTHERS BALDEV SINGH AND OTHERS V/S
417. CWP-17638-2024 STATE OF PUNJAB AND OTHERS PARSHOTAM LAL AND ANR V/S
418. CWP-19724-2024 STATE OF PUNJAB AND ORS JAGIR SINGH AND OTHERS V/S
419. CWP-13773-2024 STATE OF PUNJAB AND OTHERS RAJINDER KUMAR V/S
420. CWP-24132-2024 THE PUNJAB AND HARYANA HIGH COURT AND OTHERS ATMA SINGH V/S
421. CWP-22766-2024 PSPCL AND OTHERS AMRIK SINGH KALRA V/S
422. CWP-24972-2024 PUNJAB AND HARYANA HIGH COURT AND OTHERS KARNAIL SINGH KALER AND ORS V/S
423. CWP-16132-2024 STATE OF PUNJAB AND OTHERS GURDIAL SINGH V/S
424. CWP-16383-2024 STATE OF PUNJAB AND OTHERS DALJIT SINGH KOHLI AND OTHERS V/S
425. CWP-16431-2024 STATE OF PUNJAB AND OTHERS PARKASH KAUR V/S
426. CWP-17513-2024 STATE OF PUNJAB AND OTHERS RAM CHAND V/S
427. CWP-15930-2024 STATE OF PUNJAB AND OTHERS AMRIK SINGH V/S
428. CWP-11928-2024 STATE OF PUNJAB AND OTHERS JARNAIL SINGH DHAMI AND OTHERS V/S
429. CWP-17170-2024 STATE OF PUNJAB AND OTHERS NARINDER SINGH BRAR V/S
430. CWP-15890-2024 STATE OF PUNJAB AND OTHERS PARAMJEET KAUR V/S
431. CWP-21182-2024 STATE OF PUNJAB AND OTHERS SAT PAL AND OTHERS V/S
432. CWP-11772-2024 STATE OF PUNJAB AND OTHERS DARBARA SINGH V/S
433. CWP-11922-2024 STATE OF PUNJAB AND OTHERS SHASHI BAJAJ AND ORS V/S
434. CWP-20676-2024 STATE OF PUNJAB AND ORS SURINDER PAL AND OTHERS V/S
435. CWP-22785-2023 STATE OF PUNJAB AND OTHERS JASWANT SINGH AND OTHERS V/S
436. CWP-19930-2024 STATE OF PUNJAB AND OTHERS SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh KULJIT KAUR AND ORS V/S
437. CWP-16544-2024 STATE OF PUNJAB AND OTHERS DHARAM SINGH AND ORS V/S
438. CWP-21920-2024 STATE OF PUNJAB AND OTHERS LASHMINDER KAUR AND ANOTHER V/S
439. CWP-14942-2024 STATE OF PUNJAB AND OTHERS KAUR SINGH AND ORS V/S
440. CWP-10644-2024 STATE OF PUNJAB AND ORS SWARN KAUR V/S
441. CWP-21116-2024 STATE OF PUNJAB AND ORS CHANDI RAM AND ORS V/S
442. CWP-18710-2024 STATE OF PUNJAB AND ORS LEELA DEVI V/S
443. CWP-11547-2024 STATE OF PUNJAB AND OTHERS RANDHIR SINGH AND OTHES V/S
444. CWP-23620-2024 STATE OF PUNJAB AND OTHERS SHAM SUNDER AND ORS V/S
445. CWP-20084-2024 STATE OF PUNJAB AND OTHERS KIDAR NATH V/S
446. CWP-20121-2024 STATE OF PUNJAB AND OTHERS SURAJ PARKASH KHURANA AND OTHERS V/S
447. CWP-17632-2024 STATE OF PUNJAB AND OTHERS BALKAR SINGH AND OTHERS V/S
448. CWP-22632-2024 STATE OF PUNJAB AND OTHERS GURDEV RAM AND ORS V/S
449. CWP-20309-2024 STATE OF PUNJAB AND ORS KRISHAN LAL GARG AND ORS V/S
450. CWP-18922-2024 STATE OF PUNJAB AND ORS HARBANS SINGH AND ORS. V/S
451. CWP-20302-2024 STATE OF PUNJAB AND ORS. SURINDER KUMAR AND OTHERS V/S
452. CWP-17142-2024 STATE OF PUNJAB AND OTHERS RAJ KUMARI AND ORS V/S
453. CWP-21690-2024 STATE OF PUNJAB AND ORS GULAB CHAND AND ORS V/S
454. CWP-10792-2024 STATE OF PUNJAB AND ORS ANUPAMA JAIN AND OTHERS V/S
455. CWP-21744-2024 STATE OF PUNJAB AND OTHERS JASWANT SINGH SIDHU AND ORS V/S
456. CWP-15813-2024 STATE OF PUNJAB AND OTHERS SHAM SUNDER AND ORS V/S
457. CWP-15341-2024 STATE OF PUNJAB AND ORS AMAR SINGH AND OTHERS V/S
458. CWP-20983-2024 STATE OF PUNJAB AND OTHERS SMT. SATNAM KAUR AND OTHERS V/S
459. CWP-14829-2024 STATE OF PUNJAB AND OTHERS MELA SINGH AND OTHERS V/S
460. CWP-11782-2024 STATE OF PUNJAB AND OTHERS ASHOK KUMAR KHANNA AND ORS V/S
461. CWP-17075-2024 STATE OF PUNJAB AND ORS PRITAM SINGH AND OTHERS V/S
462. CWP-16736-2024 PSPCL AND OTHERS MANJIT SINGH V/S
463. CWP-10759-2024 PUNJABI UNIVERSITY, PATIALA AND ANR. GURPAL SINGH AND OTHERS V/S
464. CWP-9304-2024 STATE OF PUNJAB AND OTHERS RAJDEEP SINGH AND ANOTHER V/S
465. CWP-13242-2024 STATE OF PUNJAB AND OTHERS SUSHIL KUMAR PURI V/S
466. CWP-17176-2024 STATE OF PUNJAB AND OTHERS SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh DR. GURDIP SINGH AND ORS V/S
467. CWP-15150-2024 STATE OF PUNJAB AND ORS MUKHWANT PAL SINGH AND OTHERS V/S
468. CWP-19582-2024 STATE OF PUNJAB AND OTHERS TEJISHVER SINGH AND OTHERS V/S
469. CWP-14975-2024 STATE OF PUNJAB AND ORS RAJ KUMAR AND OTHERS V/S
470. CWP-26987-2023 STATE OF PUNJAB AND OTHERS SATNAM SINGH V/S
471. CWP-22519-2024 PSPCL AND OTHERS RAKESH KALRA AND OTHERS V/S
472. CWP-16288-2024 STATE OF PUNJAB AND OTHERS VISHWA MITTER ANAND V/S
473. CWP-13455-2024 STATE OF PUNJAB AND OTHERS GURNAM SINGH V/S
474. CWP-17663-2024 STATE OF PUNJAB AND OTHERS SUBHASH CHANDER KHOSLA V/S
475. CWP-20116-2024 STATE OF PUNJAB AND OTHERS DES RAJ AND ORS V/S
476. CWP-16861-2024 STATE OF PUNJAB AND ORS SUDAGAR SINGH AND OTHERS V/S
477. CWP-21655-2024 STATE OF PUNJAB AND OTHERS SAUDAGAR SINGH AND ORS V/S
478. CWP-19934-2024 STATE OF PUNJAB AND OTHERS GURDIAL SINGH AND OTHERS V/S
479. CWP-15810-2024 STATE OF PUNJAB AND OTHERS HARISH KUMAR CHOPRA AND ORS V/S
480. CWP-19001-2024 STATE OF PUNJAB AND OTHERS RAMESH CHAND SHARMA AND ANOTHER V/S
481. CWP-15476-2024 PUNJAB AND HARYANA HIGH COURT, CHANDIGARH AND OTHERS BALKAR SINGH AND ORS V/S
482. CWP-13158-2024 STATE OF PUNJAB AND ORS RAMA KANT NADDA AND ANOTHER V/S
483. CWP-22756-2024 STATE OF PUNJAB AND ANOTHER PREM LAL AND OTHERS V/S
484. CWP-24781-2024 STATE OF PUNJAB AND OTHERS GURMEET CHAND V/S
485. CWP-23957-2024 STATE OF PUNJAB AND ORS HARDEV SINGH AND ANOTHER V/S
486. CWP-12004-2024 PUNJAB SCHOOL EDUCATION BOARD AND OTHER KARAM CHAND AND OTHERS V/S
487. CWP-14785-2024 STATE OF PUNJAB AND OTHERS DARBARA SINGH AND OTHERS V/S
488. CWP-20696-2024 STATE OF PUNJAB AND OTHERS DR. RAM KUMAR V/S
489. CWP-19707-2024 STATE OF PUNJAB AND OTHERS PARSHOTAM LAL SINGLA AND ORS V/S
490. CWP-20030-2024 STATE OF PUNJAB AND OTHERS NIRANJAN SINGH V/S
491. CWP-10668-2024 STATE OF PUNJAB AND ORS SURJAN SINGH AND OTHERS V/S
492. CWP-17244-2024 STATE OF PUNJAB AND OTHERS GURDEEP KAUR AND ORS V/S
493. CWP-15362-2024 STATE OF PUNJAB AND ORS SNEH LATA V/S
494. CWP-12659-2024 PUNJAB STATE POWER CORPORATION LTD.
AND OTHERS BALWINDER SINGH AND OTHERS V/S
495. CWP-16574-2024 SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh STATE OF PUNJAB AND OTHERS MALKIT SINGH AND ORS V/S
496. CWP-15806-2024 STATE OF PUNJAB KRISHAN SINGH AND ORS V/S
497. CWP-17229-2024 STATE OF PUNJAB AND OTHERS DALWINDER SINGH AND ORS V/S
498. CWP-18328-2024 STATE OF PUNJAB AND OTHERS ASHOK KUMAR GUPTA AND OTHERS V/S
499. CWP-18461-2024 STATE OF PUNJAB AND OTHERS GURDASS CHAND AND ORS V/S
500. CWP-16310-2024 STATE OF PUNJAB AND OTHERS KESAR SINGH V/S
501. CWP-18188-2024 STATE OF PUNJAB AND OTHERS SOHAN SINGH AND ORS V/S
502. CWP-17400-2024 STATE OF PUNJAB AND ORS GURMUKH SINGH AND ORS V/S
503. CWP-16757-2024 STATE OF PUNJAB AND ORS BHUPINDER SINGH AND ANR V/S
504. CWP-15082-2024 STATE OF PUNJAB AND ANOTHER SATNAM SINGH AND OTHERS V/S
505. CWP-15419-2024 PSPCL AND OTHERS NAIB SINGH AND ORS V/S
506. CWP-16777-2024 STATE OF PUNJAB AND ORS MANJEET SINGH AND ORS V/S
507. CWP-15859-2024 STATE OF PUNJAB AND OTHERS DALJIT SINGH AND ORS V/S
508. CWP-21231-2024 STATE OF PUNJAB AND ORS GURDIP CHAND AND OTHERS V/S
509. CWP-8331-2024 STATE OF PUNJAB AND OTHERS SH.DEEP KUMAR AND ORS V/S
510. CWP-14818-2024 THE STATE OF PUNJAB AND OTHERS GURCHARAN DASS AND OTHERS V/S
511. CWP-15314-2024 STATE OF PUNJAB AND OTHERS SHAMSHER SINGH & ORS V/S
512. CWP-13201-2024 STATE OF PUNJAB AND OTHERS HARJIT SINGH SODHI AND ORS V/S
513. CWP-16624-2024 STATE OF PUNJAB AND OTHERS AMARJIT SINGH AND ORS` V/S
514. CWP-17488-2024 STATE OF PUNJAB AND ORS SHASHI KANT SODHI AND OTHERS V/S
515. CWP-16659-2024 STATE OF PUNJAB SUDARSHAN KAUR AND ORS V/S
516. CWP-21664-2024 STATE OF PUNJAB AND ORS DARSHAN SINGH AND ANOTHER V/S
517. CWP-20090-2024 STATE OF PUNJAB AND OTHERS RAMESH CHANDER BASSI AND OTHERS V/S
518. CWP-18009-2024 STATE OF PUNJAB AND OTHERS MOHAN SARUP JOSHI AND ORS V/S
519. CWP-13166-2024 STATE OF PUNJAB AND ORS SUKHDEV SINGH AND OTHERS V/S
520. CWP-11270-2024 STATE OF PUNJAB AND OTHERS RAM SINGH AND OTHERS V/S
521. CWP-14799-2024 STATE OF PUNJAB AND OTHERS RAJA RAM AND OTHERS V/S
522. CWP-12638-2024 STATE OF PUNJAB AND OTHERS MURARI LAL GUPTA V/S
523. CWP-11102-2024 STATE OF PUNJAB AND OTHERS KULDIP KAUR AND OTHERS V/S
524. CWP-26233-2024 STATE OF PUNJAB AND OTHERS JOGINDER SINGH BAINS V/S
525. CWP-21685-2024 SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh STATE OF PUNJAB AND OTHERS SURINDER KUMAR AND OTHERS V/S
526. CWP-13520-2024 STATE OF PUNJAB AND ANOTHER ANIL KUMAR AND OTHERS V/S
527. CWP-19217-2024 STATE OF PUNJAB AND OTHERS KABAL SINGH AND OTHERS V/S
528. CWP-17756-2024 STATE OF PUNJAB AND OTHERS AVTAR SINGH AND ANOTHER V/S
529. CWP-20012-2024 STATE OF PUNJAB AND OTHERS GURBIR SINGH V/S
530. CWP-9975-2024 STATE OF PUNJAB AND OTHERS OMA KANT TEWARI AND OTHERS V/S
531. CWP-21138-2024 STATE OF PUNJAB AND OTHER RAMESH CHANDER CHUGH V/S
532. CWP-15183-2024 STATE OF PUNJAB AND OTHERS JARNAIL SINGH AND ANR. V/S
533. CWP-13192-2024 STATE OF PUNJAB AND OTHERS HARBANS SINGH AND OTHERS V/S
534. CWP-20363-2024 STATE OF PUNJAB AND OTHERS JAGTAR SINGH AND OTHERS V/S
535. CWP-20625-2024 STATE OF PUNJAB AND OTHERS MANGAT RAM AND ORS V/S
536. CWP-15033-2024 STATE OF PUNJAB AND ORS SUKHDEV RAJ KAUSHAL AND OTHERS V/S
537. CWP-14290-2024 STATE OF PUNJAB AND OTHERS HARINDER SINGH AND ORS V/S
538. CWP-19528-2024 CHAIRMAN CUM MANAGING DIRECTOR PSPCL AND ANR KEWAL KRISHAN AND OTHERS V/S
539. CWP-15891-2024 STATE OF PUNJAB AND OTHERS SH GIAN CHAND BHATIA AND ORS V/S
540. CWP-19694-2024 STATE OF PUNJAB AND OTHERS RAM LAL AND OTHERS V/S
541. CWP-20687-2024 STATE OF PUNJAB AND OTHERS SAWAN SINGH AND ORS V/S
542. CWP-20579-2024 STATE OF PUNJAB AND ORS ASHOK KUMAR AND ORS V/S
543. CWP-13198-2024 STATE OF PUNJAB AND ORS BHAGWAN SHANKAR AND OTHERS V/S
544. CWP-19588-2024 STATE OF PUNJAB AND OTHERS PALWINDER SINGH AND ORS V/S
545. CWP-20027-2024 STATE OF PUNJAB AND OTHERS MAJOR SINGH BHULLAR V/S
546. CWP-14793-2024 STATE OF PUNJAB AND OTHERS RAMESH KUMAR SHARMA AND OTHERS V/S
547. CWP-14032-2024 PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS GIAN SINGH AND OTHERS V/S
548. CWP-16248-2024 STATE OF PUNJAB AND OTHERS RAM PAUL AND OTHERS V/S
549. CWP-24811-2024 STATE OF PUNJAB AND OTHERS NISHAN SINGH V/S
550. CWP-12328-2024 STATE OF PUNJAB AND OTHERS DARSHAN SINGH BRAR AND OTHERS V/S
551. CWP-17326-2024 STATE OF PUNJAB AND OTHERS SARWAN SINGH V/S
552. CWP-12427-2024 PUNJAB AGRICULTURE UNIVERSITY AND OTHERS VINOD KUMAR AND OTHERS V/S
553. CWP-19796-2024 STATE OF PUNJAB AND OTHERS SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh AJMER SINGH AND OTHERS V/S
554. CWP-16232-2024 STATE OF PUNJAB AND OTHERS GURBAX SINGH AND ORS V/S
555. CWP-11469-2024 STATE OF PUNJAB AND ORS MANI RAM AND ORS V/S
556. CWP-17943-2024 STATE OF PUNJAB AND OTHERS USHA RANI AND ANR V/S
557. CWP-20640-2024 STATE OF PUNJAB AND OTHERS NARINDER SINGH SIDHU AND OTHERS V/S
558. CWP-16300-2024 STATE OF PUNJAB AND OTHERS SIKANDER SINGH AND OTHERS V/S
559. CWP-16964-2024 STATE OF PUNJAB AND OTHERS NARINDER KAUR AND OTHERS V/S
560. CWP-16339-2024 STATE OF PUNJAB AND OTHERS SURESH KUMAR GOYAL AND OTHERS V/S
561. CWP-12678-2024 STATE OF PUNJAB AND OTHERS BHARAT BHUSHAN AND ANOTHER V/S
562. CWP-21336-2024 STATE OF PUNJAB AND OTHERS DARSHAN SINGH AND OTHERS V/S
563. CWP-17274-2024 STATE OF PUNJAB AND OTHERS KULDIP RAM AND ORS V/S
564. CWP-15306-2024 STATE OF PUNJAB AND ORS DARBARA SINGH AND OTHERS V/S
565. CWP-17106-2024 STATE OF PUNJAB AND OTHERS OM PARKASH CHOPRA AND OTHERS V/S
566. CWP-12646-2024 STATE OF PUNJAB AND OTHERS SATWINDERJEET SINGH AND OTHERS V/S
567. CWP-20120-2024 STATE OF PUNJAB AND OTHERS JAGDISH SINGH AND ORS V/S
568. CWP-18740-2024 STATE OF PUNJAB AND ORS YASH PAL BANSAL AND ORS V/S
569. CWP-25828-2024 STATE OF PUNJAB AND ORS NARSI DASS AND OTHERS V/S
570. CWP-22148-2024 STATE OF PUNJAB AND OTHERS ASHA RANI AND ORS V/S
571. CWP-10645-2024 STATE OF PUNJAB AND ORS AMAR JIT GARG AND OTHERS V/S
572. CWP-13059-2024 STATE OF PUNJAB AND OTHERS MEENA GUPTA AND OTHERS V/S
573. CWP-23622-2024 STATE OF PUNJAB AND OTHERS SURINDER KUMAR KAPOOR V/S
574. CWP-11824-2024 STATE OF PUNJAB AND ORS DARSHAN SINGH AND ORS V/S
575. CWP-21410-2024 STATE OF PUNJAB AND OTHERS SATISH KUMAR ALIAS SATISH KUMAR
576. CWP-16664-2024 SERVIA AND ANOTHER V/S STATE OF PUNJAB AND ORS SARWAN SINGH AND OTHERS V/S
577. CWP-17148-2024 STATE OF PUNJAB AND OTHERS SAWINDAR PAL SINGH V/S
578. CWP-24057-2024 STATE OF PUNJAB AND ORS NATHU RAN BANSAL AND ORS V/S
579. CWP-12266-2024 STATE OF PUNJAB AND ORS. KULDIP KUMAR AND ORS V/S
580. CWP-11570-2024 STATE OF PUNJAB AND OTHERS VARINDER PAL SINGH AND OTHERS V/S
581. CWP-20211-2024 STATE OF PUNJAB AND OTHERS SWARAN SINGH AND OTHERS V/S
582. CWP-16200-2024 STATE OF PUNJAB AND OTHERS JASWINDER SINGH AND ORS V/S
583. CWP-2233-2024 SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh STATE OF PUNJAB AND ORS KASHMIR SINGH AND OTHERS V/S
584. CWP-17896-2024 STATE OF PUNJAB AND OTHERS PURAN CHAND AND ORS V/S
585. CWP-15686-2024 STATE OF PUNJAB AND ORS TARLOCHAN SINGH V/S
586. CWP-15595-2024 STATE OF PUNJAB AND ORS RAMESH CHAND GUPTA AND ORS V/S
587. CWP-19709-2024 STATE OF PUNJAB AND ANR NAZAR SINGH AND ORS V/S
588. CWP-13840-2024 STATE OF PUNJAB AND ORS HARCHAND SINGH V/S
589. CWP-12167-2024 STATE OF PUNJAB AND OTHERS DARSHAN SINGH AND ANR V/S
590. CWP-10740-2024 STATE OF PUNJAB AND ORS OM PARKASH ANEJA V/S
591. CWP-8222-2024 STATE OF PUNJAB AND OTHERS RAGHUBAR CHAITANYA AND ORS V/S
592. CWP-11549-2024 STATE OF PUNJAB AND ORS SMT USHA RANI AND ORS V/S
593. CWP-23931-2024 STATE OF PUNJAB AND OTHERS HARDIP SINGH AND OTHERS V/S
594. CWP-20536-2024 STATE OF PUNJAB AND OTHERS CHAND RANI V/S
595. CWP-16749-2024 STATE OF PUNJAB AND ANOTHER KEWAL KRISHAN KAUSHIK V/S
596. CWP-12223-2024 STATE OF PUNJAB AND OTHERS SWARAN SINGH AND ORS V/S
597. CWP-17154-2024 STATE OF PUNJAB AND ORS BALWINDER SINGH AND ORS. V/S
598. CWP-21879-2024 STATE OF PUNJAB AND ORS. TEK CHAND AND ANOTHER V/S
599. CWP-18040-2024 STATE OF PUNJAB AND OTHERS RAM LABHAYA AND OTHERS V/S
600. CWP-22037-2024 STATE OF PUNJAB AND OTHERS PREM VIJ AND OTHERS V/S
601. CWP-13859-2024 STATE OF PUNJAB AND OTHERS SUMAN CHOPRA AND ANOTHER V/S
602. CWP-15514-2024 STATE OF PUNJAB AND OTHERS BILWA MANGAL AND OTHERS V/S
603. CWP-16281-2024 STATE OF PUNJAB AND OTHERS SATISH KUMAR AND ORS V/S
604. CWP-15544-2024 CHAIRMAN CUM MANAGING DIRECTOR, PSPCL AND ANR SATNAM SINGH AND OTHERS V/S
605. CWP-20671-2024 STATE OF PUNJAB AND OTHERS RAJ RANI AND OTHERS V/S
606. CWP-16723-2024 STATE OF PUNJAB AND OTHERS KRISHNA RANI V/S
607. CWP-19404-2024 STATE OF PUNJAB AND ORS PARKASH CHAND AND OTHERS V/S
608. CWP-22435-2024 STATE OF PUNJAB AND OTHERS GURBACHAN SINGH AND OTHERS V/S
609. CWP-17808-2024 STATE OF PUNJAB AND OTHERS MAHINDERJIT KAUR AND ORS V/S
610. CWP-16071-2024 STATE OF PUNJAB AND OTHERS MANGAT RAM AND ORS V/S
611. CWP-15954-2024 STATE OF PUNJAB AND OTHERS KARNAIL SINGH AND ORS V/S
612. CWP-24933-2024 STATE OF PUNJAB AND ORS SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh SUDHA JAIN AND OTHERS V/S
613. CWP-13901-2024 STATE OF PUNJAB AND OTHERS SHIVDAYAL KAUR AND ORS V/S
614. CWP-10742-2024 STATE OF PUNJAB AND ORS KESHO RAM AND OTHERS V/S
615. CWP-11976-2024 STATE OF PUNJAB AND OTHERS GURMEET SINGH AND OTHERS V/S
616. CWP-11312-2024 STATE OF PUNJAB AND OTHERS SUBHASH CHANDER JAIN AND OTHERS V/S
617. CWP-13041-2024 STATE OF PUNJAB AND OTHERS MOHAN LAL AND ORS V/S
618. CWP-21208-2024 STATE OF PUNJAB AND ORS SHAM LAL SAINI AND ORS V/S
619. CWP-20407-2024 STATE OF PUNJAB AND ANR ASHA RANI AND OTHERS V/S
620. CWP-16869-2024 STATE OF PUNJAB AND OTHERS DEVI RANI AND ANR V/S
621. CWP-11812-2024 STATE OF PUNJAB AND ORS GURCHARAN SINGH AND ORS V/S
622. CWP-16222-2024 STATE OF PUNJAB AND ORS ROOP SINGH AND ORS V/S
623. CWP-15778-2024 STATE OF PUNJAB AND ORS TEJINDER SINGH CHHABRA AND OTHERS V/S
624. CWP-21078-2024 STATE OF PUNJAB AND OTHERS MALKIAT SINGH AND OTHERS V/S
625. CWP-11796-2024 STATE OF PUNJAB AND OTHERS GURMEET SINGH AND ORS V/S
626. CWP-15010-2024 STATE OF PUNJAB AND ORS SEWA SINGH AND ANOTHER V/S
627. CWP-17481-2024 STATE OF PUNJAB AND ORS HARINDER SINGH AND ORS V/S
628. CWP-18870-2024 STATE OF PUNJAB AND OTHERS TULSI RAM V/S
629. CWP-14610-2024 PUNJAB AGRICULTURAL UNIVERSITY AND OTHERS KUSUM LATA V/S
630. CWP-10426-2024 STATE OF PUNJAB AND OTHERS NARINDER KAUR AND OTHERS V/S
631. CWP-20557-2024 STATE OF PUNJAB AND OTHERS HARVINDER SINGH AND OTHERS V/S
632. CWP-15801-2024 STATE OF PUNJAB AND ANOTHER SATPAL V/S
633. CWP-21107-2024 STATE OF PUNJAB AND OTHERS SWARAN LATA V/S
634. CWP-11385-2024 STATE OF PUNJAB AND OTHERS SUCHA SINGH AND ORS V/S
635. CWP-26314-2024 STATE OF PUNJAB AND ORS AROOR SINGH AND OTHERS V/S
636. CWP-22489-2024 STATE OF PUNJAB AND OTHERS KIRPAL SINGH AND OTHERS V/S
637. CWP-17770-2024 STATE OF PUNJAB AND OTHERS GURDIAL SINGH AND OTHERS V/S
638. CWP-14105-2024 STATE OF PUNJAB AND OTHERS GUJRANG SINGH AND ORS V/S
639. CWP-15948-2024 STATE OF PUNJAB AND OTHERS SURJIT SINGH AND ORS V/S
640. CWP-16048-2024 STATE OF PUNJAB AND ORS JASWANT SINGH AND OTHERS V/S
641. CWP-13864-2024 STATE OF PUNJAB AND ORS SUKHCHARAN SINGH AND OTHERS V/S
642. CWP-18282-2024 SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh STATE OF PUNJAB AND OTHERS JAI DEV SINGH AND OTHERS V/S
643. CWP-17565-2024 STATE OF PUNJAB AND OTHERS ANUP SINGH AND OTHERS V/S
644. CWP-16661-2024 STATE OF PUNJAB AND OTHERS RACHHPAL SINGH AND OTHERS V/S
645. CWP-8075-2024 STATE OF PUNJAB AND OTHERS AMRIK SINGH SETHI AND OTHERS V/S
646. CWP-12381-2024 STATE OF PUNJAB AND OTHERS LABH RAM LAMBA AND OTHERS V/S
647. CWP-14089-2024 STATE OF PUNJAB AND OTHERS AJIT RAM AND ORS V/S
648. CWP-19077-2024 STATE OF PUNJAB AND ORS TARA CHAND AND OTHERS V/S
649. CWP-14713-2024 STATE OF PUNJAB AND OTHERS KUR SINGH AND ANR V/S
650. CWP-21355-2024 STATE OF PUNJAB AND ORS AMRIK SINGH AND OTHERS V/S
651. CWP-11421-2024 STATE OF PUNJAB AND OTHERS SUKHCHAIN RAI GARG AND ORS V/S
652. CWP-12386-2024 STATE OF PUNJAB AND ORS IQATTAR SINGH DANDIWAL AND
653. CWP-15984-2024 OTHERS V/S STATE OF PUNJAB AND OTHERS DALIP SINGH V/S
654. CWP-12142-2024 STATE OF PUNJAB AND OTHERS MALHAGAR SINGH AND ANOHTER V/S
655. CWP-17730-2024 STATE OF PUNJAB AND OTHERS BAWA SINGH AND OTHERS V/S
656. CWP-16546-2024 STATE OF PUNJAB AND OTHERS GURDEEP SINGH AND OTHERS V/S
657. CWP-13482-2024 STATE OF PUNJAB AND OTHERS PARGAT SINGH V/S
658. CWP-12034-2024 STATE OF PUNJAB AND ORS CHARAN SINGH AND ORS V/S
659. CWP-18419-2024 STATE OF PUNJAB AND OTHERS JARNAIL SINGH V/S
660. CWP-17491-2024 STATE OF PUNJAB ND OTHERS JAMIT SINGH AND OTHERS V/S
661. CWP-17687-2024 STATE OF PUNJAB AND OTHERS DAYAWANTI SINGLA @ DAYA VANTI
662. CWP-13947-2024 SINGLA V/S STATE OF PUNJAB AND OTHERS JASBIR KAUR V/S
663. CWP-15603-2024 STATE OF PUNJAB AND ORS DR. KUMUD GHAI AND ANR. V/S
664. CWP-13770-2024 STATE OF PUNJAB AND ORS DR. SANJEEV KUMAR AND OTHERS V/S
665. CWP-10444-2024 STATE OF PUNJAB AND OTHERS KARTAR SINGH AND ORS V/S
666. CWP-18709-2024 STATE OF PUNJAB AND OTHERS SUBHASH CHANDER SHORI & ORS V/S
667. CWP-13300-2024 STATE OF PUNJAB AND OTHERS HARMIT SINGH & ORS V/S
668. CWP-13561-2024 STATE OF PUNJAB AND OTHERS NARESH KUMAR AND ORS V/S
669. CWP-21761-2024 STATE OF PUNJAB AND OTHERS KAMLA DEVI V/S
670. CWP-20509-2024 STATE OF PUNJAB AND ORS KARNAIL SINGH AND ORS. V/S
671. CWP-12319-2024 SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh STATE OF PUNJAB AND OTHERS BHUSHAN KUMAR AND ORS. V/S
672. CWP-23229-2023 STATE OF PUNJAB AND OTHERS MOHINDER PAL AND OTHERS V/S
673. CWP-21960-2024 STATE OF PUNJAB AND OTHERS RAMESH CHAND AND OTHERS V/S
674. CWP-13429-2024 STATE OF PUNJAB AND OTHERS ROSHAN LAL JASSAL AND OTHERS V/S
675. CWP-14563-2024 STATE OF PUNJAB AND OTHERS RAM SWARUP SHARMA AND OTHERS V/S
676. CWP-16697-2024 STATE OF PUNJAB AND OTHERS KARNAIL SINGH AND OTHERS V/S
677. CWP-9331-2024 STATE OF PUNJAB AND OTHERS SANTOKH SINGH V/S
678. CWP-24614-2024 PSPCL AND ORS SATISH KUMAR AND OTHERS V/S
679. CWP-12826-2024 STATE OF PUNJAB AND OTHERS MANJIT SINGH AND OTHERS V/S
680. CWP-16792-2024 STATE OF PUNJAB AND OTHERS SATWANT SINGH AND OTHERS V/S
681. CWP-15846-2024 STATE OF PUNJAB AND ANOTHER GURMEET SINGH V/S
682. CWP-8906-2024 STATE OF PUNJAB AND OTHERS MANDHIR SINGH V/S
683. CWP-12385-2024 STATE OF PUNJAB AND OTHERS JAGWINDER KAUR V/S
684. CWP-17158-2024 STATE OF PUNJAB AND OTHERS HARMAIL SINGH AND ORS V/S
685. CWP-16616-2024 CHAIRMAN CUM M.D. PSPCL AND ANR RAJNESH KUMAR V/S
686. CWP-17739-2024 STATE OF PUNJAB AND OTHERS SHASHI SHARMA AND ORS V/S
687. CWP-16722-2024 STATE OF PUNJAB AND OTHERS DR. AJIT PAL SINGH V/S
688. CWP-11903-2024 STATE OF PUNJAB AND OTHERS JASWANT SINGH AND ORS V/S
689. CWP-17819-2024 STATE OF PUNJAB AND ANR LAKHBIR SINGH AND ORS V/S
690. CWP-16458-2024 STATE OF PUNJAB AND OTHERS MASSA SINGH AND ANOTHER V/S
691. CWP-19740-2024 STATE OF PUNJAB AND OTHERS GIAN CHAND V/S
692. CWP-23917-2024 STATE OF PUNJAB AND OTHERS SOM SINGH V/S
693. CWP-11999-2024 STATE OF PUNJAB AND OTHERS KASHMIR SINGH V/S
694. CWP-15564-2024 PSPCL AND OTHERS PREM KUMAR DHIMAN AND OTHERS V/S
695. CWP-27937-2024 STATE OF PUNJAB AND OTHERS MADAN LAL KAUSHAL AND OTHERS V/S
696. CWP-17123-2024 STATE OF PUNJAB AND OTHERS HARJINDER SINGH AND OTHERS V/S
697. CWP-14645-2024 STATE OF PUNJAB AND OTHERS INDERJIT SINGH AND OTHERS V/S
698. CWP-11834-2024 STATE OF PUNJAB AND ANOTHER LAL SINGH AND ORS V/S
699. CWP-24186-2023 STATE OF PUNJAB AND OTHERS AJAIB SINGH AND ORS V/S
700. CWP-20461-2024 STATE OF PUNJAB AND ORS KARTAR SINGH V/S
701. CWP-17872-2024 SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh STATE OF PUNJAB AND OTHERS LACHMAN DASS AND OTHERS V/S
702. CWP-19742-2024 STATE OF PUNJAB AND OTHERS SARTAJ KRISHAN V/S
703. CWP-13466-2024 STATE OF PUNJAB AND OTHERS DWARKA NATH AND OTHERS V/S
704. CWP-13305-2024 STATE OF PUNJAB AND OTHERS GURCHARAN SINGH AND ORS V/S
705. CWP-26330-2024 STATE OF PUNJAB AND ORS ASHOK KUMAR AND ORS V/S
706. CWP-16329-2024 STATE OF PUNJAB AND OTHERS MUKHTIAR SINGH AND ORS V/S
707. CWP-16308-2024 STATE OF PUNJAB AND OTHERS LAKHBIR SINGH AND OTHERS V/S
708. CWP-13436-2024 STATE OF PUNJAB AND ANOTHER MAHESH KUMAR AND OTHERS V/S
709. CWP-16924-2024 STATE OF PUNJAB AND OTHERS GURJANT SINGH AND OTHERS V/S
710. CWP-17011-2024 STATE OF PUNJAB AND OTHERS SURINDER SINGH KHURANA AND
711. CWP-21670-2024 OTHERS V/S STATE OF PUNJAB AND OTHERS SANT RAM AND ANR V/S
712. CWP-10665-2024 STATE OF PUNJAB AND ORS AMARJIT SINGH AND OTHERS V/S
713. CWP-14916-2024 STATE OF PUNJAB AND OTHERS ASHOK KUMAR SHARMA AND OTHERS V/S
714. CWP-12800-2024 STATE OF PUNJAB AND OTHERS HARBANS LAL SHARMA V/S
715. CWP-21697-2024 STATE OF PUNJAB AND OTHERS MOHAN LAL VERMA AND OTHERS V/S
716. CWP-19567-2024 STATE OF PUNJAB AND OTHERS RAJ KUMAR AND OTHERS V/S
717. CWP-11703-2024 STATE OF PUNJAB AND OTHERS MADAN LAL AND ORS V/S
718. CWP-17095-2024 STATE OF PUNJAB AND OTHERS GURDEEP SINGH AND ORS V/S
719. CWP-18769-2024 STATE OF PUNJAB AND OTHERS DUNI CHAND BANSAL AND OTHERS V/S
720. CWP-11869-2024 STATE OF PUNJAB AND OTHERS SUKHJANT SINGH AND ORS V/S
721. CWP-17109-2024 STATE OF PUNJAB AND OTHERS DHARAM PAL GARG AND ORS V/S
722. CWP-16808-2024 STATE OF PUNJAB AND ANR SURJIT SINGH CHAULIA AND OTHERS V/S
723. CWP-17269-2024 STATE OF PUNJAB AND OTHERS DIAL SINGH V/S
724. CWP-17786-2024 STATE OF PUNJAB AND OTHERS DAVINDER KUMAR AND ORS V/S
725. CWP-19801-2024 STATE OF PUNJAB AND OTHERS DR. SUKHDEV SINGH KAHLON V/S
726. CWP-17617-2024 STATE OF PUNJAB AND OTHERS RAJ KUMAR GURU AND OTHERS V/S
727. CWP-14075-2024 STATE OF PUNJAB AND OTHERS SANTOKH SINGH AND ORS V/S
728. CWP-19596-2024 STATE OF PUNJAB AND OTHERS JAGDISH RAI AND OTHERS V/S
729. CWP-20085-2024 STATE OF PUNJAB AND OTHERS JAGIR SINGH AND OTHERS V/S
730. CWP-21204-2024 STATE OF PUNJAB AND OTHERS SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh GURDIP SINGH AND ORS V/S
731. CWP-19999-2024 STATE OF PUNJAB AND OTHERS JANGIR SINGH AND ORS V/S
732. CWP-21666-2024 STATE OF PUNJAB AND ORS RAJINDER SINGH AND OTHERS V/S
733. CWP-13572-2024 STATE OF PUNJAB AND OTHERS INDER SINGH V/S
734. CWP-16199-2024 STATE OF PUNJAB AND OTHERS AVTAR SINGH AND ORS V/S
735. CWP-2186-2024 STATE OF PUNJAB AND ORS ASHOK KUMAR SHARMA AND ORS V/S
736. CWP-18851-2024 STATE OF PUNJAB AND OTHERS JAGROOP SINGH V/S
737. CWP-11900-2024 STATE OF PUNJAB AND ORS SUDARSHAN KUMAR SHARMA AND ORS. V/S
738. CWP-18795-2023 STATE OF PUNJAB AND OTHERS SAT PAL SETIA & ORS V/S
739. CWP-13178-2024 STATE OF PUNJAB AND OTHERS PRITAM SINGH AND OTHERS V/S
740. CWP-20900-2024 STATE OF PUNJAB AND OTHERS ASHOK KUMAR KAUSHAL AND ORS V/S
741. CWP-18333-2024 STATE OF PUNJAB AND ORS RAM DEV SEHGAL V/S
742. CWP-9450-2024 STATE OF PUNJAB AND OTHERS BISHAN SINGH AND OTHERS V/S
743. CWP-20301-2024 PSPCL AND OTHERS BALDEV SINGH AND ORS V/S
744. CWP-19371-2024 STATE OF PUNJAB AND OTHERS BALRAJ SHARMA AND ANR V/S
745. CWP-15543-2024 CHAIRMAN PUNJAB POLLUTION CONTROL BOARD AND ORS JAGDISH LAL MONGA AND OTHERS V/S
746. CWP-8071-2024 STATE OF PUNJAB AND OTHERS ASHOK KUMAR AND OTHERS V/S
747. CWP-11340-2024 STATE OF PUNJAB AND OTHERS KARAM CHAND AND OTHERS V/S
748. CWP-20183-2024 STATE OF PUNJAB AND OTHERS TARVINDER SINGH AND OTHERS V/S
749. CWP-13117-2024 STATE OF PUNJAB AND OTHERS AKHIL PARKASH DUBEY AND OTHERS V/S
750. CWP-18505-2024 STATE OF PUNJAB AND OTHERS BHOPINDER SINGH AND OTHERS V/S
751. CWP-17525-2024 STATE OF PUNJAB AND OTHERS ANIL KUMAR MALHOTRA AND OTHERS V/S
752. CWP-16917-2024 STATE OF PUNJAB AND OTHERS ASHOK KUMAR AND OTHERS V/S
753. CWP-23069-2024 STATE OF PUNJAB AND OTHERS SARABJIT SINGH V/S
754. CWP-17316-2024 STATE OF PUNJAB AND OTHERS SUCHA SINGH V/S
755. CWP-20899-2024 STATE OF PUNJAB AND ORS TARSEM LAL V/S
756. CWP-13430-2024 STATE OF PUNJAB AND OTHERS BALJINDER SINGH AND ORS V/S
757. CWP-16363-2024 STATE OF PUNJAB AND OTHERS GURMAIL SINGH AND ORS V/S
758. CWP-16692-2024 STATE OF PUNJAB AND OTHERS NEERAJ KUMAR AND OTHERS V/S
759. CWP-26148-2023 STATE OF PUNJAB AND OTHERS KANWALJIT SINGH V/S
760. CWP-15235-2024 SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh STATE OF PUNJAB AND OTHERS RAM SINGH AND OTHERS V/S
761. CWP-13649-2024 STATE OF PUNJAB AND OTHERS YASHPAL SHARMA AND OTHERS V/S
762. CWP-12523-2024 STATE OF PUNJAB AND ANOTHER HARBHAJAN SINGH AND OTHERS V/S
763. CWP-22510-2024 STATE OF PUNJAB AND OTHERS IQBAL SINGH AND OTHERS V/S
764. CWP-16185-2024 STATE OF PUNJAB AND OTHERS BALWINDER SINGH AND ORS V/S
765. CWP-16164-2024 STATE OF PUNJAB AND ORS MAJOR SINGH AND ORS V/S
766. CWP-21344-2024 STATE OF PUNJAB AND OTHERS MANOHAR SINGH AND OTHERS V/S
767. CWP-27891-2024 STATE OF PUNJAB AND OTHERS BALDEV SINGH V/S
768. CWP-18271-2024 STATE OF PUNJAB AND OTHERS LAKHA SINGH AND OTHERS V/S
769. CWP-17136-2024 STATE OF PUNJAB AND OTHERS BALWINDER SINGH AND ORS V/S
770. CWP-13618-2024 STATE OF PUNJAB AND ORS AMRIK SINGH AND OTHERS V/S
771. CWP-11904-2024 STATE OF PUNJAB AND OTHERS TEJA SINGH AND OTHERS V/S
772. CWP-12859-2024 STATE OF PUNJAB AND OTHERS MADAN LAL AND ORS V/S
773. CWP-24306-2024 STATE OF PUNJAB AND ORS JAGDISH SINGH AND OTHERS V/S
774. CWP-20554-2024 STATE OF PUNJAB AND OTHERS ANGREZ SINGH AND OTHERS V/S
775. CWP-14070-2024 STATE OF PUNJAB AND OTHERS DHARAM SINGH AND ANOTHER V/S
776. CWP-17763-2024 STATE OF PUNJAB AND ORS HANS RAJ AND OTHERS V/S
777. CWP-17484-2024 STATE OF PUNJAB AND OTHERS KULVINDER SINGH AND OTHERS V/S
778. CWP-18916-2024 STATE OF PUNJAB AND OTHERS GURDEEP SINGH AND OTHERS V/S
779. CWP-12073-2024 STATE OF PUNJAB AND OTHERS TARLOK SINGH V/S
780. CWP-18508-2024 STATE OF PUNJAB AND OTHERS KULWANTBIR SINGH AND ORS V/S
781. CWP-18290-2024 STATE OF PUNJAB AND OTHERS HABHAJAN SINGH AND ORS V/S
782. CWP-19067-2024 PUNJABI UNIVERSITY PATIALA AND ANR SATWINDER SINGH AND OTHERS V/S
783. CWP-628-2024 STATE OF PUNJAB AND OTHERS SAT PAL AND OTHERS V/S
784. CWP-15844-2024 STATE OF PUNJAB AND OTHERS TARSEM LAL SHARMA AND OTHERS V/S
785. CWP-19526-2024 STATE OF PUNJAB AND OTHERS CHARANJIT SINGH AND ANOTHER V/S PUNJAB AND HARYANA HIGH COURT
786. CWP-12124-2024 THROUGH ITS REGISTRAR GENERAL AND OTHERS NEELAM GUPTA V/S
787. CWP-15541-2024 STATE OF PUNJAB AND ORS VEENA PURI AND ORS V/S
788. CWP-21763-2024 STATE OF PUNJAB AND ORS SUKHCHAIN SINGH AND OTHERS V/S
789. CWP-17330-2024 SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh STATE OF PUNJAB AND OTHERS BASANT SINGH AND OTHERS V/S
790. CWP-13184-2024 STATE OF PUNJAB AND OTHERS SURJIT SINGH AND ORS V/S
791. CWP-12170-2024 STATE OF PUNJAB AND OTHERS KAILASH SHARMA AND ORS. V/S
792. CWP-20307-2024 STATE OF PUNJAB AND ORS. VINOD BHUSHAN AND OTHERS V/S
793. CWP-28990-2023 STATE OF PUNJAB AND OTHERS KARNAIL SINGH AND OTHERS V/S
794. CWP-19799-2024 STATE OF PUNJAB AND OTHERS RAJ KUMAR AND ORS V/S
795. CWP-15944-2024 STATE OF PUNJAB AND ORS JOGINDER SINGH AND OTHERS V/S
796. CWP-16378-2024 STATE OF PUNJAB AND OTHERS SUSHIL BHATIA AND OTHERS V/S
797. CWP-17508-2024 STATE OF PUNJAB AND OTHERS GURNAM SINGH AND OTHERS V/S
798. CWP-19586-2024 STATE OF PUNJAB AND OTHERS SUKHPAL SINGH AND ORS V/S
799. CWP-21288-2024 STATE OF PUNJAB AND ORS YASH PAL AND ORS V/S
800. CWP-23024-2023 STATE OF PUNJAB AND OTHERS ASHOK KUMAR AND ANR V/S
801. CWP-19802-2024 STATE OF PUNJAB AND ORS SMT. RAJINDER KAUR AND ORS V/S
802. CWP-20204-2024 STATE OF PUNJAB AND ORS RAMESH CHANDER AND ORS V/S
803. CWP-17750-2024 STATE OF PUNJAB AND ORS DARSHAN LAL CHAUGH AND ORS V/S
804. CWP-10783-2024 STATE OF PUNJAB AND ORS GIAN CHAND GUPTA V/S
805. CWP-13531-2024 STATE OF PUNJAB AND OTHERS BALDEV RAJ KATNA AND OTHERS V/S
806. CWP-15389-2024 STATE OF PUNJAB AND OTHERS KULWANT SINGH AND OTHERS V/S
807. CWP-15626-2024 PSPCL AND OTHERS SANJAY KHAN 2024.11.28 16:12 I attest to the accuracy and authenticity of this document Punjab and Haryana High Court, Chandigarh