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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1) in The Tamil Nadu Canals and Public Ferries Act, 1890

(1)The [State] Government may-
(a)provide for the management of any public ferry,
(b)authorize any person to convey passengers, animals, vehicles or goods across a channel by means of vessels at any public ferry, or
(c)assign the management of any public ferry to a 31ocal board or municipal council.