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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(e) in The M.P. Nagariya Sthawar Sampatti Kar Adhiniyam, 1964

(e)public parks and play grounds which are open to the public and building and lands attached thereto if the rent derived therefrom is exclusively spent for the administration of parks and play grounds to which they are attached;